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COURT ARCHIVE

Gauhati High Court judgments, 1992

181 judgments · page 5 of 10

High Courts29 May 1992

Collector, Mawkyrwat Sub-Division Vs Werdington Lyngdoh

Gauhati High Court · (1992) 1 GLJ 459 : (1992) 2 GLR 381

Civil Procedure Code, 1908 — Section 96Civil Procedure Code, 1908 (CPC) — Section 96Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Chapter 5 Rule 10(2), Chapter 5 Rule 10(2)
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High Courts22 May 1992

Subodh Kumar Roy Vs MD.Hydbr Ali

Gauhati High Court · (1992) 1 GLJ 519 : (1992) 2 GLR 124

Civil Procedure Code, 1908 — Order 17 Rule 2, Order 17 Rule 3(a), Order 9 Rule 9Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3(a), Order 9 Rule 9
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High Courts06 May 1992

Mahmud Ali Vs State of Assam

Gauhati High Court · (1992) 1 GLJ 456 : (1992) 2 GLR 57

Criminal Procedure Code, 1973 — Section 319Criminal Procedure Code, 1973 (CrPC) — Section 319
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