High Courts08 Apr 1991

Sarat Chandra Das Vs Lakshmi Kanta Goswami

Gauhati High Court · (1991) 2 GLJ 161 : (1992) 1 GLR 148

Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 66, 66Civil Procedure Code, 1908 — Section 9Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Apr 1991

Tileswari Gogoi Vs State of Assam

Gauhati High Court · (1991) 2 GLJ 89

Assam Opium Prohibition Act, 1947 — Section 5(a), 5(a)Criminal Procedure Code, 1973 — Section 313Criminal Procedure Code, 1973 (CrPC) — Section 313