High Courts15 Jan 1991
Hemanti Bala Barua and 11 Others Vs State of Assam and Ors.
Gauhati High Court · (1993) 1 GLJ 278
COURT ARCHIVE
Gauhati High Court judgments, 1991
213 judgments · page 11 of 11
High Courts10 Jan 1991
Makaddas Ali; Aftab Ali Vs Joy Shree Tea and Industries Ltd.
Gauhati High Court · (1991) 1 GLJ 214
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 2(e), 2(e), 66, 66
High Courts08 Jan 1991Dismissed
Musst. Jarina Khatun Vs State of Assam
Gauhati High Court · (1992) CriLJ 733
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts08 Jan 1991
Umesh Chandra Chakravarty Vs United Bank of India
Gauhati High Court · (1991) 1 GLJ 150 : (1991) 1 GLR 223
Contract Act, 1872 — Section 25(3), 25(3)Limitation Act, 1963 — Section 18, 18
High Courts07 Jan 1991
State of Assam Vs Prasenjit Narzary
Gauhati High Court · (1991) 1 GLJ 176 : (1991) 1 GLR 106
Criminal Procedure Code, 1973 — Section 10(3)Criminal Procedure Code, 1973 (CrPC) — Section 10(3)
High Courts03 Jan 1991
Nripendra Namasudra Vs State of Assam
Gauhati High Court · (1991) 1 GLJ 125
Criminal Procedure Code, 1973 — Section 154Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 11, 11
High Courts03 Jan 1991Dismissed
Shillong Municipal Board Vs Shri Bhagirath Yadav
Gauhati High Court · (1992) CriLJ 3564
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 190, 4(2), 5Meghalaya Municipality Act, 1957 — Section 10, 158, 177(1), 298, 299
High Courts02 Jan 1991
Deepanjan Guha Vs Rajesh Gupta and Others
Gauhati High Court · (1992) CriLJ 1375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2AContempt of Courts (Gauhati High Court) Rules, 1977 — Rule 3(1), 5, 5(1), 9Contempt of Courts Act, 1971 — Section 12, 14
High Courts02 Jan 1991
Rakesh Goyal Vs Nanak Chandra Agarwal and Others
Gauhati High Court · (1991) 1 ACC 632
Motor Vehicles Act, 1988 — Section 217
High Courts02 Jan 1991
Rameswar Chaudhury Vs Ram Niranjan Mour
Gauhati High Court · (1991) 2 GLJ 62
Assam Urban Areas Rent Control Act, 1972 — Section 5, 5Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jan 1991
Union of India Vs Barthakur Industries and Agencies
Gauhati High Court · (1991) 2 GLJ 159
Arbitration Act, 1940 — Section 32, 32, 33, 33
High Courts01 Jan 1991
Premoda Bhuyan Vs Deputy Inspector of Schools, Nalbari
Gauhati High Court · (1991) 1 GLJ 156
Assam Administrative Tribunal Act, 1977 — Section 2(e)(i), 2(e)(i), 4, 4, 9, 9Civil Procedure Code, 1908 — Order 39 Rule 1, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 9