High Courts04 Sept 1981

The State Vs Abinash Dutta

Gauhati High Court · (1982) CriLJ 400

Criminal Procedure Code, 1973 (CrPC) — Section 100, 104, 105, 164, 235Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 103, 299, 300, 302, 303