High Courts13 Feb 1981
Mahabir Choudhury Vs Union of India & Ors.
Gauhati High Court · (1982) 1 GLR 199
Railway Establishment Code, 1951 — Rule 145, 145
COURT ARCHIVE
Gauhati High Court judgments, 1981
155 judgments · page 8 of 8
High Courts11 Feb 1981Dismissed
Tankeswar Duara Vs The Assam Board of Revenue, Gauhati and Others
Gauhati High Court · AIR 1981 Guw 86
Assam Board of Revenue Regulations, 1963 — Rule 17(3), 17(4)Constitution of India, 1950 — Article 226
High Courts11 Feb 1981Dismissed
Sri. Radha Mohan Teli Vs The State of Assam and Others
Gauhati High Court · (1981) 1 GLR 115
Assam Excise Act, 1910 — Section 9(1)Assam Excise Rules, 1945 — Rule 208, 339Constitution of India, 1950 — Article 226
High Courts07 Feb 1981Dismissed
Durga Prasad Regon Vs Shri Jogananda Pegu and Others
Gauhati High Court · (1981) 1 GLR 106
Assam Excise Rules, 1945 — Rule 219Constitution of India, 1950 — Article 12, 166, 226, 77
High Courts07 Feb 1981Allowed
Md. Rustom Ali Vs The State of Assam and Others
Gauhati High Court · AIR 1982 Guw 1
Assam Land and Revenue Regulation, 1886 — Section 67
High Courts07 Feb 1981
Ex. Naik Chaturbhuj Vs The State and Others
Gauhati High Court · (1982) CriLJ 83
Central Reserve Police Force Act, 1949 — Section 10, 2, 9
High Courts02 Feb 1981
Badrinarayan Gupta Vs State of Assam
Gauhati High Court · (1982) 1 GLR 258
Prevention of Food Adulteration Act, 1954 — Section 7(v), 7(v)
High Courts31 Jan 1981
Tarun Kumar Das and etc. Vs State of Assam and Others
Gauhati High Court · (1982) CriLJ 1054
Constitution of India, 1950 — Article 21, 22
High Courts27 Jan 1981Allowed
Santi Kumar Ganguly Vs The State of Tripura and Others
Gauhati High Court · (1982) 1 GLR 211
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)Constitution of India, 1950 — Article 220, 226, 239, 246, 309
High Courts27 Jan 1981
Boli Narayan Pawye Vs Smt. Shiddheswari Morang
Gauhati High Court · (1981) CriLJ 674
Constitution of India, 1950 — Article 15, 39, 51ACriminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jan 1981Dismissed
Jogendra Nath Hazarika Vs State of Assam and Others
Gauhati High Court · AIR 1982 Guw 25
Constitution of India, 1950 — Article 163, 163(1), 163(2), 164, 164(1)
High Courts16 Jan 1981
Akil Ali and Others Vs The State of Assam
Gauhati High Court · (1981) CriLJ 516
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts08 Jan 1981Dismissed
Bhura Brothers and Another Vs Dinendra Narayan Ray and Others
Gauhati High Court · AIR 1982 Guw 54
Assam Urban Areas Rent Control Act, 1972 — Section 2, 5, 5(1)Transfer of Property Act, 1882 — Section 106, 111
High Courts08 Jan 1981Dismissed
Dosoi Sonari Vs Ramesh Chandra Dutta and Another
Gauhati High Court · AIR 1981 Guw 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(2), Order 21 Rule 22(3)
High Courts05 Jan 1981Allowed
Prabin Barua Vs State of Assam
Gauhati High Court · AIR 1981 Guw 84
Assam Panchayati Raj (Constitution) Rules, 1973 — Rule 47(2)Assam Panchayati Raj Act, 1972 — Section 17(5)