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Gauhati High Court judgments, 1973

65 judgments · page 4 of 4

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High Courts19 Jan 1973Dismissed

The Premier Insurance Co. Ltd. Vs The Member, Motor Accident Claims Tribunal and Ohters

Gauhati High Court · AIR 1973 Guw 97

Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 105, 110D, 95, 95(1), 96
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High Courts12 Jan 1973Allowed

Syed Sadnur Ali Vs Syeda Chandbanu Begum

Gauhati High Court · AIR 1973 Guw 103

Guardians and Wards Act, 1890 — Section 17, 27, 29, 47
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High Courts12 Jan 1973Allowed

The Union of India and others Vs Bimal Kumar Kar

Gauhati High Court · AIR 1973 Guw 100

Arbitration Act, 1940 — Section 2, 2(a), 20, 37, 37(1)Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 2(b), 3(a)(i)
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High Courts12 Jan 1973Dismissed

Mt. Jabeda Khatun Vs Moksed Ali and others

Gauhati High Court · AIR 1973 Guw 105

Evidence Act, 1872 — Section 91
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High Courts12 Jan 1973

Assam Financial Corporation Vs Commissioner of Wealth-tax and Others

Gauhati High Court · (1974) 94 ITR 404

Wealth Tax Act, 1957 — Section 14, 15, 2, 3, 4
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