High Courts12 Feb 1973

Projengton Momin Vs Elwin Sangma and another

Gauhati High Court · AIR 1973 Guw 145

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 18Evidence Act, 1872 — Section 3Representation of the People Act, 1951 — Section 100, 101, 123, 123(4), 127(2)(a)