High Courts13 Feb 1962
Sapam Punshi Singh and Another Vs Laisangbam Tomba Singh and Others
Gauhati High Court · (1964) CriLJ 244
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146(1)
COURT ARCHIVE
Gauhati High Court judgments, 1962
92 judgments · page 5 of 5
High Courts24 Jan 1962
Satish Chandra Sen Gupta Vs Smt. Charu Bala Sen Gupta
Gauhati High Court · AIR 1962 Guw 61 : (1962) CriLJ 803
Criminal Procedure Code, 1898 (CrPC) — Section 488, 48S
High Courts23 Jan 1962
Harakchand Radhakisan Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1962) 46 ITR 196
Income Tax Act, 1961 — Section 10, 12, 13, 66
High Courts22 Jan 1962
Bimal Kumar Pandit Vs State of Assam and Another
Gauhati High Court · (1962) 01 GAU CK 0007
Constitution of India, 1950 — Article 166, 166(1), 166(2), 310, 311Government Servants Conduct Rules, 1973 — Rule 8
High Courts19 Jan 1962
Management of Hattiali Tea Estate Vs Presiding Officer, Labour Court and Others
Gauhati High Court · AIR 1962 Guw 105
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts15 Jan 1962
Jabid Ali and Others Vs Tripura Administration
Gauhati High Court · (1962) CriLJ 590
Penal Code, 1860 (IPC) — Section 395, 397
High Courts11 Jan 1962
Uma Chatterjee and Another Vs Smt. Prativa Mukherjee and Another
Gauhati High Court · (1962) CriLJ 527
High Courts09 Jan 1962
Amarendra Nath Vs Maharani Kanchan Prava Mahadevya
Gauhati High Court · AIR 1963 Tripura 55
Civil Procedure Code, 1908 — Order 20 Rule 6, 151, 152, 47Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 151, 152, 47
High Courts05 Jan 1962
Sudhir Kumar Braua Vs State Transport (Appellate) Authority and Others
Gauhati High Court · (1962) 01 GAU CK 0004
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 44, 50
High Courts05 Jan 1962
Tajo Ram Nath and Another Vs Baneswar Nath
Gauhati High Court · AIR 1962 Guw 106
Succession Act, 1925 — Section 2, 70Transfer of Property Act, 1882 — Section 3
High Courts04 Jan 1962
M/s. Amolakchand Murlidhar Vs Sub-divisional Officer and Others
Gauhati High Court · AIR 1962 Guw 80
Assam Cement Control Act, 1953 — Section 3Constitution of India, 1950 — Article 226, 9(1)
High Courts02 Jan 1962Dismissed
Haridas Baishnab Vs State of Assam and others
Gauhati High Court · AIR 1964 Guw 56
Constitution of India, 1950 — Article 226