High Courts28 Jun 1962
Surendra Chandra Das Vs Union Territory at Tripura
Gauhati High Court · AIR 1963 Tripura 14
Constitution of India, 1950 — Article 14, 14, 19(1)(g), 19(1)(g)Forest Act, 1927 — Section 32(c), 32(c), 32(d), 32(d), 32(e)
COURT ARCHIVE
Gauhati High Court judgments, 1962
92 judgments · page 3 of 5
High Courts26 Jun 1962
United Bank of India Ltd. Vs J.C. Mitra and Others
Gauhati High Court · (1962) 06 GAU CK 0014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 7, Order 21 Rule 97, 47
High Courts26 Jun 1962
Jagannath Karanani and Another Vs Sayed Abdul Wahed and Others
Gauhati High Court · (1962) 06 GAU CK 0003
Assam Urban Areas Rent Control Act, 1972 — Section 12(1), 6, 6(1)Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts22 Jun 1962
Aswini Kumar Das Vs Raman Chandra Mohanta
Gauhati High Court · (1963) CriLJ 391
General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 342, 351, 352, 354, 447
High Courts22 Jun 1962
Ka Sylvia Dohling Vs U Nodro and Another
Gauhati High Court · AIR 1962 Guw 143
Land Acquisition Act, 1894 — Section 18, 26(1), 26(2), 3, 54
High Courts21 Jun 1962
Dhirendra Chandra Saha and Others Vs Tripura Administration
Gauhati High Court · (1963) CriLJ 559
Penal Code, 1860 (IPC) — Section 224, 353
High Courts20 Jun 1962
Surendra Chandra Debnath and Others Vs Raghunath Sil
Gauhati High Court · (1964) CriLJ 733
Penal Code, 1860 (IPC) — Section 379
High Courts18 Jun 1962
Satyanarayan Tea Co. (P.) Ltd. Vs Commissioner of Income Tax, Assam
Gauhati High Court · AIR 1967 Guw 95 : (1963) 47 ITR 932
Income Tax Act, 1961 — Section 10, 66
High Courts12 Jun 1962
Narendra Chandra Das and Another Vs Collector of Central Excise and Land Customs and Others
Gauhati High Court · (1962) 06 GAU CK 0013
Imports and Exports (Control) Act, 1947 — Section 3(1)Sea Customs Act, 1878 — Section 167(8), 178A, 182
High Courts12 Jun 1962
Namichand Jain Vs The Superintendent of Central Excise and Land Customs, Silchar (Cachar) and another
Gauhati High Court · (1962) 06 GAU CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 96Imports and Exports (Control) Act, 1947 — Section 2, 2(c), 5, 6
High Courts08 Jun 1962Allowed
Khaija Waiphei Vs Ngulthang Chief
Gauhati High Court · (1962) 06 GAU CK 0012
Penal Code, 1860 (IPC) — Section 427, 447
High Courts07 Jun 1962
Lenson Koireng Vs Manipur Administration
Gauhati High Court · (1963) CriLJ 592
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 326
High Courts06 Jun 1962
Laisram Tombi Singh, Imphal Vs Laisram Gopal Singh, Imphal
Gauhati High Court · (1962) 06 GAU CK 0005
Constitution of India, 1950 — Article 20(2), 309, 311, 311(2)Penal Code, 1860 (IPC) — Section 332
High Courts05 Jun 1962
Prasanna Kumar Sarmah and Others Vs Tulsinath Sarma Thakur and Others
Gauhati High Court · AIR 1965 Guw 16
Limitation Act, 1963 — Article 142, 144, 44
High Courts31 May 1962
Naga Hills Tea Co. Ltd. Vs State of Assam and Others
Gauhati High Court · (1962) 05 GAU CK 0007
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts31 May 1962
Jalimchand Seraogi Vs Ghanasyam Das Mour
Gauhati High Court · (1962) 05 GAU CK 0003
Penal Code, 1860 (IPC) — Section 408
High Courts25 May 1962
A.Choudhary and Co. Vs Alliance Industrial Syndicate India (Private) Ltd., Calcutta
Gauhati High Court · AIR 1963 Tripura 46
Civil Procedure Code, 1908 — Order 21 Rule 54, Order 34 Rule 14, Order 34 Rule 15, 51Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 34 Rule 14, Order 34 Rule 15, 51
High Courts24 May 1962Dismissed
Jowala Prosad Agarwalla Vs Bhola Routh
Gauhati High Court · (1962) 05 GAU CK 0010
Railways Act, 1890 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 5Workmens Compensation Act, 1923 — Section 2, 30
High Courts23 May 1962
N.D. Tushnial and Others Vs Abdul Rezak and Others
Gauhati High Court · (1963) CriLJ 112
Penal Code, 1860 (IPC) — Section 188, 286, 307
High Courts23 May 1962
Raman Chandra Dey and Others Vs Gour alias Gharbaran Gur and Others
Gauhati High Court · (1962) 05 GAU CK 0001
Court Fees Act, 1870 — Article 17, 6Evidence Act, 1872 — Section 116Specific Relief Act, 1963 — Section 42, 7