High Courts30 May 1951Dismissed
Girija Sankar Sukul and others Vs Nayan Chandra Das and others
Gauhati High Court · AIR 1952 Guw 5
COURT ARCHIVE
Gauhati High Court judgments, 1951
92 judgments · page 4 of 5
High Courts30 May 1951Allowed
Pramatha Nath Sarma and Another Vs Tarini Charan Das
Gauhati High Court · AIR 1953 Guw 80
Evidence Act, 1872 — Section 65
High Courts16 May 1951
Mt. Amira Bibi Vs Jilkadar Ali Laskar and Others
Gauhati High Court · (1951) 05 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 47
High Courts16 May 1951
Lekhram Agarwalla and Others Vs Pannalal Agarwalla and Another
Gauhati High Court · AIR 1951 Guw 129 : (1951) CriLJ 1357
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts14 May 1951
Sr. Govt. Advocate and Public Prosecutor on behalf of the State of Assam Vs R. Bose and Another
Gauhati High Court · AIR 1951 Guw 130
Criminal Procedure Code, 1898 (CrPC) — Section 417Electricity Act, 1910 — Section 33(1)
High Courts14 May 1951
Kachu Gogoi Vs The State
Gauhati High Court · AIR 1951 Guw 151 : (1951) CriLJ 1457
Penal Code, 1860 (IPC) — Section 342, 343, 352, 363, 366
High Courts14 May 1951
Ramani Kanta Bose Vs Gauhati University
Gauhati High Court · (1951) 05 GAU CK 0004
Constitution of India, 1950 — Article 220, 226, 228, 30Gauhati University Act, 1947 — Section 13, 21, 22, 3, 5
High Courts09 May 1951
Sona Mia Vs The Govt. of Tripura
Gauhati High Court · (1953) CriLJ 64
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1951
In Re: Sona Mia
Gauhati High Court · (1952) CriLJ 1490
Penal Code, 1860 (IPC) — Section 302
High Courts20 Apr 1951
Abdul Samad Vs The State
Gauhati High Court · AIR 1951 Guw 124 : (1951) CriLJ 1235
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Apr 1951
Forching Rava and Others Vs The State
Gauhati High Court · AIR 1952 Guw 3 : (1952) CriLJ 104
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts02 Apr 1951Dismissed
Ramprosad Himmatsingka and another Vs Shehomoy Mitra and others
Gauhati High Court · AIR 1952 Guw 10
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts30 Mar 1951
Abdul Gafur Vs Govt. of Tripura
Gauhati High Court · (1953) CriLJ 68
Constitution of India, 1950 — Article 134Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 1951
Govt. of Tripura Vs Abdul Gofur
Gauhati High Court · (1952) CriLJ 1424
Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 1951
Union of India Vs Muralidhar Agarwalla and others
Gauhati High Court · AIR 1952 Guw 141
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 300Government of India Act, 1858 — Section 65
High Courts16 Mar 1951
Dharmeswar Kalita Vs The State
Gauhati High Court · (1952) CriLJ 654
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227Government of India Act, 1935 — Section 224
High Courts27 Feb 1951Dismissed
Ananta Ojah Vs Hazi Osimuddin Sadagar
Gauhati High Court · AIR 1952 Guw 132
High Courts23 Feb 1951
Jatindra Nath Vs The State
Gauhati High Court · AIR 1951 Guw 168 : (1951) CriLJ 1484
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Feb 1951Dismissed
Suknath Roy Behari and Others Vs Nagar Chand Das
Gauhati High Court · AIR 1952 Guw 42
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 144, 151, 47
High Courts14 Feb 1951Dismissed
Joga Kanta Gogoi Vs Rangai Gogai and another
Gauhati High Court · AIR 1952 Guw 43