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Gauhati High Court judgments, 1951

92 judgments · page 2 of 5

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High Courts30 Aug 1951Allowed

Pioneer Bank Ltd. Vs Mrs. Gyan Koer and another

Gauhati High Court · AIR 1952 Guw 82

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts29 Aug 1951Allowed

Dular Kumar and another Vs The State

Gauhati High Court · AIR 1952 Guw 26

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High Courts29 Aug 1951

Anwar Hussain and Another Vs The State

Gauhati High Court · AIR 1952 Guw 47 : (1952) CriLJ 390

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High Courts29 Aug 1951Dismissed

Amrit Bhattacharjya Vs The State

Gauhati High Court · AIR 1953 Guw 77

Assam Maintenance of Public Order Act, 1947 — Section 2Constitution of India, 1950 — Article 19(5), 22(4)
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High Courts28 Aug 1951

Sardar Chanda Singh Vs The Executive Engineer, Assam Rly. and Others

Gauhati High Court · AIR 1953 Guw 93

Arbitration Act, 1940 — Section 1, 14Government of India Act, 1935 — Section 92
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High Courts23 Aug 1951Dismissed

Bharateswari Barman and Another Vs Mandirabala Bhaktani and Another

Gauhati High Court · AIR 1953 Guw 108

Assam Goalpara Tenancy Act, 1929 — Section 41
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High Courts23 Aug 1951Dismissed

Kera Kaibarta Vs Chandra Kanta Das and Others

Gauhati High Court · AIR 1953 Guw 128

Assam Land and Revenue Regulation, 1886 — Section 151
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High Courts23 Aug 1951

Durga Prosad Goenka Vs Debidutt Saraff

Gauhati High Court · AIR 1952 Guw 27

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts16 Aug 1951Dismissed

Sitaram Agarwalla Vs Md. Kerfan Ali and another

Gauhati High Court · AIR 1952 Guw 30

Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47
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High Courts07 Aug 1951Dismissed

Sehopanit Shah Vs Chabilal Tewari and others

Gauhati High Court · AIR 1952 Guw 52

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High Courts06 Aug 1951

Rawatmal Mulchand Vs Commissioner of Taxes

Gauhati High Court · AIR 1951 Guw 183

Assam Sales Tax Act, 1947 — Section 15(1), 17(3), 2(12), 30, 30(4)
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High Courts01 Aug 1951Dismissed

Bidyaram Kalita and others Vs Birdatta Kalita

Gauhati High Court · AIR 1952 Guw 28

Transfer of Property Act, 1882 — Section 53A
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High Courts01 Aug 1951

Rameswar Bartia Vs The State

Gauhati High Court · AIR 1952 Guw 14 : (1952) CriLJ 116

Constitution of India, 1950 — Article 134
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High Courts30 Jul 1951Dismissed

Badrinarayan Agarwalla Vs Bhupendra Kumar Dhar and Another

Gauhati High Court · AIR 1953 Guw 89

Rules for Administration of Justice and Police in the Naga Hills District, 1937 — Rule 30
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High Courts30 Jul 1951Dismissed

R.S.N. Co. Ltd. and another Vs Dhirendra Krishna Paul

Gauhati High Court · AIR 1952 Guw 33

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts27 Jul 1951Allowed

Ajoy Kumar Mukhopadhaya Vs Puspabala Chaudhury and another

Gauhati High Court · AIR 1952 Guw 54

Civil Procedure Code, 1908 (CPC) — Section 11, 144, 151, 2, 38
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High Courts26 Jul 1951

Prabhat Malla Barooah Vs D.C. and Others

Gauhati High Court · (1952) CriLJ 1659

Constitution of India, 1950 — Article 19, 22, 236Penal Code, 1860 (IPC) — Section 141, 143
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High Courts25 Jul 1951Allowed

Mt. Barmani Kochni Vs Mt. Panchati Kochni

Gauhati High Court · AIR 1952 Guw 41

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High Courts25 Jul 1951

Bankshidhar Agarwalla Vs The State

Gauhati High Court · AIR 1951 Guw 172 : (1951) CriLJ 1513

Penal Code, 1860 (IPC) — Section 379
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High Courts24 Jul 1951

M.A. Gaffur Vs The State

Gauhati High Court · AIR 1953 Guw 96

Criminal Procedure Code, 1898 (CrPC) — Section 514, 515
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