COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 960 of 1,762

High Courts08 Mar 2002Allowed

Kalidindi Ramaraju Vs State of A.P.

Andhra Pradesh High Court · (2002) 2 ALT(Cri) 114

Andhra Pradesh Excise Act, 1968 — Section 34Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 66, 66(1)

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High Courts08 Mar 2002Dismissed

Vivekananda Public School, Medak Vs P. Hymavathi

Andhra Pradesh High Court · (2002) 2 AnWR 623

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 115, 151

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High Courts08 Mar 2002Dismissed

K. Bhoopal Vs State of A.P.

Andhra Pradesh High Court · (2003) 113 CompCas 363

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141

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High Courts08 Mar 2002Allowed

Sri Visakha Grameena Bank, Srikakulam Vs D. Joga Rao

Andhra Pradesh High Court · (2002) 03 AP CK 0079

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High Courts08 Mar 2002Dismissed

P. Kumar Vs The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 661 : (2002) 2 ALT(Cri) 193

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1), 200, 201Penal Code, 1860 (IPC) — Section 354, 448, 506Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26, 43, 44

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High Courts08 Mar 2002Dismissed

B. Muniratnam Vs Registrar (General) High Court of A.P., Hyderabad and Another

Andhra Pradesh High Court · (2002) 2 ALD 750 : (2002) 2 ALT 459

Andhra Pradesh Judicial Ministerial Service Rules, 1964 — Rule 12

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High Courts08 Mar 2002Dismissed

K. Rajeshwar Reddy and Others Vs N. Laxmikantam and Others

Andhra Pradesh High Court · (2002) 3 ALD 731 : (2002) 4 ALT 632

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High Courts08 Mar 2002Allowed

Durga Emporium, Vijayawada and Others Vs Munaga Brothers, Cloth Merchant, Cuddapah and Another

Andhra Pradesh High Court · (2002) 5 ALD 135 : (2002) 5 ALT 650

Registration Act, 1908 — Section 17

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High Courts08 Mar 2002Dismissed

Krishna Bhoopal Vs Sanam Jhansi Devi

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 817 : (2002) 2 ALT(Cri) 33 : (2002) 1 APLJ 483 : (2003) 43 SCL 610

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141

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High Courts08 Mar 2002Dismissed

Karur Vysya Bank Vs Royal World Exims and Agencies and Others

Andhra Pradesh High Court · (2004) 119 CompCas 632

Constitution of India, 1950 — Article 226

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High Courts08 Mar 2002

Goka Bujjamma Vs Prohibition and Excise Superintendent and Others

Andhra Pradesh High Court · (2003) 2 ALT 549

Andhra Pradesh Excise Act, 1968 — Section 31(1)

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High Courts07 Mar 2002Dismissed

Kuchi Charumathi Devi Vs Gampa Chenchu Ratnamma and Another

Andhra Pradesh High Court · (2002) 6 ALT 548 : (2003) 1 CivCC 353 : (2003) 3 RCR(Civil) 5

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, 16, 17

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High Courts07 Mar 2002Allowed

St. Mary''s Educational Society and Others Vs Dr. Qutubuddin Ahmed and Others

Andhra Pradesh High Court · (2002) 3 ALD 363 : (2002) 4 ALT 221 : (2002) 2 APLJ 80

Registration Act, 1908 — Section 17, 17(1), 49Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10Transfer of Property Act, 1882 — Section 106, 107, 111, 53A

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High Courts07 Mar 2002Allowed

The Agricultural Market Committee Vs K.S.R. Ramachandra Rao

Andhra Pradesh High Court · (2002) 3 ALD 759 : (2002) 4 ALT 210 : (2002) 1 APLJ 404

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 74, 74(1)

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High Courts07 Mar 2002Dismissed