COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 958 of 1,762

High Courts16 Mar 2002Allowed

S. Narayanamma and Others Vs Secretary to Govt. of India, Ministry of Telecommunications and Others

Andhra Pradesh High Court · (2002) 2 ACC 582 : (2002) 3 ALT 265 : (2002) 1 APLJ 473

Insurance Act, 1938 — Section 7Insurance Act, 1939 — Section 7, 94, 95, 95AA, 96Motor Vehicles Act, 1939 — Section 110B

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High Courts16 Mar 2002Dismissed

N. Rajaratnam Vs D. Satyanarayana

Andhra Pradesh High Court · (2002) 4 ALD 275 : (2002) 4 ALT 149

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High Courts16 Mar 2002Dismissed

Manepalli Rajaratnam Vs Damera Satyanarayana

Andhra Pradesh High Court · (2002) 4 ALD 275 : (2002) 4 ALT 149

Contract Act, 1872 — Section 52

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High Courts16 Mar 2002

Gampa Srinivasa Ramesh Kumar Vs Punagani Venkataramaiah and Others

Andhra Pradesh High Court · (2002) 3 ALD 508 : (2002) 4 ALT 639 : (2002) 2 APLJ 77

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95

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High Courts16 Mar 2002Partly Allowed

A.P. Heavy Machinery and Engineering Limited, Vijayawada Vs Cement Corporation of India, New Delhi and Another

Andhra Pradesh High Court · (2002) 3 ALD 241 : (2002) 5 ALT 349

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts16 Mar 2002Allowed

Sham Sunder Rao and Others Vs Sri Saraswathi Vidya Peetham, Hyderabad

Andhra Pradesh High Court · (2002) 3 ALD 346 : (2002) 4 ALT 645

Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151Specific Relief Act, 1963 — Section 6

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High Courts15 Mar 2002Dismissed

A.P. State Co-operative Societies Secretaries and Employees Union, Hyd. Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2002) 4 ALD 256 : (2002) 3 ALT 728

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18

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High Courts15 Mar 2002Allowed

S. Krishna Murthy Vs Mandal Revenue Officer and Another

Andhra Pradesh High Court · (2002) 03 AP CK 0119

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High Courts15 Mar 2002Dismissed

S.K. Agarwal Vs M. Venkateswarlu

Andhra Pradesh High Court · (2002) 3 ALD 186 : (2002) 1 APLJ 321 : (2003) 94 RD 720

Registration Act, 1908 — Section 49

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High Courts15 Mar 2002Allowed

Koneru Syam Sundara Rao and Another Vs Pendurti Kanaka Durga

Andhra Pradesh High Court · (2002) 4 ALD 178 : (2002) 5 ALT 75

Specific Relief Act, 1963 — Section 15, 20(2), 22, 22(2)

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High Courts15 Mar 2002

Mohd. Qutubuddin Vs Aziz Khan and Another

Andhra Pradesh High Court · (2002) 03 AP CK 0053

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 17Limitation Act, 1963 — Section 3

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High Courts15 Mar 2002Dismissed

Karrothu Appalanaidu Vs Karrothu Narayana

Andhra Pradesh High Court · (2002) 6 ALD 27 : (2002) 2 AnWR 494 : (2003) 4 RCR(Civil) 735

Stamp Act, 1899 — Section 2(15)

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High Courts15 Mar 2002Dismissed

Gottikonda Subhas Chandra Bose Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2002) 5 ALT 524 : (2002) 1 APLJ 481

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A

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High Courts15 Mar 2002Allowed

Naseem Noorullah Vs Abdul Salam

Andhra Pradesh High Court · (2002) 3 ALD 326

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AEvidence Act, 1872 — Section 120

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High Courts14 Mar 2002Dismissed

M.S. Prasad and Others Vs Govt. of A.P., Co-operative Dept. and Others

Andhra Pradesh High Court · (2002) 4 ALT 136

Andhra Pradesh Co-operative Societies Act, 1964 — Section 116A, 116AA, 116B, 116C, 9Constitution of India, 1950 — Article 14, 16

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High Courts14 Mar 2002Allowed

Mallika Begum Vs Asha Begum

Andhra Pradesh High Court · (2002) 3 ALD 615 : (2002) 2 ALT 73 : (2002) 1 APLJ 398 : (2003) 1 CivCC 16 : (2002) 2 DMC 597 : (2003) 1 RCR(Civil) 528

Evidence Act, 1872 — Section 17, 20

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High Courts14 Mar 2002Allowed

T.T. Devasthanams, Tirupathi Vs Chairman-cum-Presiding Officer, Industrial Tribunal, Labour Court, Ananthapur and Another

Andhra Pradesh High Court · (2002) 4 ALD 241 : (2002) 6 ALT 130 : (2004) 2 APLJ 290 : (2002) 94 FLR 1195

Industrial Disputes Act, 1947 — Section 10

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High Courts14 Mar 2002Dismissed

Konagandla Saraswathi and Others Vs Pulipaty Kumarswamy

Andhra Pradesh High Court · (2002) 3 ALD 315 : (2002) 5 ALT 23 : (2002) 1 APLJ 354

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts14 Mar 2002Allowed

Gaddam Subba Reddy Vs Nandyal Merchants'' Co-operative Housing and Shops Construction Society Limited

Andhra Pradesh High Court · (2002) 3 ALD 251

Interest Act, 1978 — Section 2, 4

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High Courts14 Mar 2002

C. Jayalakashmi Vs State of Transport Appellate Tribunal, A.P., Hyderabad and Others

Andhra Pradesh High Court · (2002) 3 ALD 582 : (2002) 6 ALT 809

Motor Vehicles Act, 1939 — Section 68F2Motor Vehicles Act, 1988 — Section 102(3)

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