COURT ARCHIVE
35,240 judgments · page 952 of 1,762
Andhra Pradesh High Court · (2002) 3 ALD 430 : (2002) 3 ALT 662
Andhra Pradesh High Court · (2002) 4 ALT 207
Andhra Pradesh High Court · (2002) 3 ALD 589 : (2002) 4 ALT 98
Andhra Pradesh High Court · (2002) 2 ACC 326 : (2003) ACJ 191 : (2002) 3 ALD 817 : (2002) 2 ALT 700 : (2002) 2 APLJ 65
Andhra Pradesh High Court · (2003) 6 ALT 558 : (2004) 1 CTLJ 266
Andhra Pradesh High Court · (2002) 2 ALT 715
Andhra Pradesh High Court · (2002) 04 AP CK 0088
Andhra Pradesh High Court · (2002) 3 ALD 220
Andhra Pradesh High Court · (2002) 3 ALD 131
Andhra Pradesh High Court · (2002) 04 AP CK 0065
Andhra Pradesh High Court · (2003) 1 ALT 57
Andhra Pradesh High Court · (2002) 4 ALT 120
Andhra Pradesh High Court · (2002) 4 ALT 283(1) : (2002) 4 ALT 283
Andhra Pradesh High Court · (2002) 5 ALD 64 : (2002) 6 ALT 542 : (2002) 2 APLJ 328
Andhra Pradesh High Court · (2003) ACJ 1860 : (2003) 2 CivCC 667 : (2003) 2 RCR(Civil) 11
Andhra Pradesh High Court · (2002) 4 ALD 306
Andhra Pradesh High Court · (2002) 3 ALT 546 : (2002) 2 APLJ 36
Andhra Pradesh High Court · (2002) 3 ALD 667 : (2002) 3 ALT 794
Andhra Pradesh High Court · (2002) 3 ALD 516 : (2002) 3 LLJ 1
Andhra Pradesh High Court · AIR 2002 AP 462 : (2002) 4 ALD 151 : (2002) 5 ALT 247