High Courts23 Apr 2002Dismissed
Chittipolu Kishan and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2002) 3 ALD 578 : (2002) 4 ALT 93
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 951 of 1,762
High Courts23 Apr 2002Dismissed
A.P. Cooperative Central Agricultural Development Bank Ltd.
Andhra Pradesh High Court · (2002) 04 AP CK 0048
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48
High Courts23 Apr 2002Allowed
N. Ram Reddy Vs Bar Council of the State of A.P., Hyd.
Andhra Pradesh High Court · AIR 2002 AP 484 : (2002) 3 ALD 484 : (2002) 3 ALT 717
Advocates Act, 1961 — Section 24, 24A, 29, 30, 33Bar Council of India Rules, 1975 — Rule 70Central Civil Services (Pension) Rules, 1972 — Rule 9(2)
High Courts23 Apr 2002Allowed
Y. Jaya Venkata Rao Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2002) 3 ALD 471 : (2002) 3 ALT 742
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts23 Apr 2002Dismissed
Society for Cancer in Oral-Cavity Prevention Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2003 AP 168 : (2002) 3 ALD 525 : (2002) 3 ALT 579
Constitution of India, 1950 — Article 14, 21, 226
High Courts23 Apr 2002Allowed
Dasari Srihari Rao Vs Talluri Harinadha Babu
Andhra Pradesh High Court · (2002) 3 ALD 456 : (2002) 3 ALT 484 : (2002) 2 APLJ 150
Provincial Insolvency Act, 1920 — Section 10, 13, 13(1), 25, 25(2)
High Courts23 Apr 2002Dismissed
C. Jayashree Sarathy and Another Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 3 ALD 477 : (2002) 4 ALT 1
Constitution of India, 1950 — Article 226
High Courts22 Apr 2002
Sultan Latiff Shamshuddin Ahmed (died) per LRs. Vs Shaik Alla Baksh Jani
Andhra Pradesh High Court · (2002) 4 ALD 779 : (2003) 1 ALT 24 : (2002) 2 APLJ 187
Limitation Act, 1963 — Article 54
High Courts19 Apr 2002Partly Allowed
United India Insurance Co. Ltd. Vs Lingampally Mondi and Others
Andhra Pradesh High Court · (2004) ACJ 233 : (2002) 3 ALD 670
Motor Vehicles Act, 1988 — Section 170, 173
High Courts19 Apr 2002Partly Allowed
Oasis Bar and Restaurant and Others Vs P. Umabala and Another
Andhra Pradesh High Court · AIR 2002 AP 465 : (2002) 4 ALD 508
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107
High Courts19 Apr 2002Dismissed
Sri Ramratan Jhawar Vs Government of A.P. and Another
Andhra Pradesh High Court · AIR 2003 AP 84 : (2002) 3 ALD 804 : (2002) 4 ALT 176
Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Act, 1977 — Section 15, 6, 6(1), 6(2), 9Constitution of India, 1950 — Article 48Penal Code, 1860 (IPC) — Section 428, 429
High Courts19 Apr 2002Dismissed
Radhakrishna Rice Mill Company and Others Vs Jumma Maseedh by its Muthavalli
Andhra Pradesh High Court · AIR 2003 AP 70 : (2002) 6 ALD 52 : (2002) 6 ALT 791 : (2003) 2 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 92, 93Wakf (Amendment) Act, 1955 — Section 32, 36, 42, 56Waqf Act, 1954 — Section 15, 15(1), 29, 42, 44
High Courts19 Apr 2002
Dr. K.V. Ramakanth Rao Vs Akula Srihari and Another
Andhra Pradesh High Court · (2004) 1 ACC 556 : (2002) 3 ACC 568 : (2003) 1 AnWR 41
High Courts19 Apr 2002
United India Insurance Co. Ltd. Vs Lingampalli Mondi and Others
Andhra Pradesh High Court · (2004) 2 ACC 493
Motor Vehicles Act, 1988 — Section 170, 173
High Courts18 Apr 2002Dismissed
Sri Vishnu Cement Ltd. Vs S.R.K. Transport Service and Another
Andhra Pradesh High Court · (2002) 2 ALT 670
High Courts18 Apr 2002Dismissed
Gudisa Satyanarayana and Others Vs Mithireddy Musalinaidu and Another
Andhra Pradesh High Court · (2002) 5 ALD 76
Specific Relief Act, 1963 — Section 16(1)
High Courts18 Apr 2002Dismissed
Vadigarraajji Doddaiah Vs District and Sessions Judge, West Godavari District, Eluru
Andhra Pradesh High Court · (2002) 3 ALD 756 : (2002) 3 ALT 781
High Courts18 Apr 2002Dismissed
Kadali China Satyanarayana and Another Vs Tatavarthi Viswanadham
Andhra Pradesh High Court · (2002) 4 ALD 159 : (2002) 2 AnWR 594
Limitation Act, 1963 — Article 125
High Courts18 Apr 2002
S.P.S. Public School, Visakhapatnam Vs Wakf Board and Others
Andhra Pradesh High Court · (2002) 3 ALD 344 : (2002) 3 ALT 232
Constitution of India, 1950 — Article 226
High Courts17 Apr 2002Allowed
Gondrala Sithamahalakshmi and Another Vs Pulipati Rajarao and Others
Andhra Pradesh High Court · (2002) 4 ALD 277 : (2002) 4 ALT 426
Evidence Act, 1872 — Section 69