High Courts29 Oct 2002
Avutapalli Mangamma and Another Vs Alluru Panduranga Rao and Another
Andhra Pradesh High Court · (2003) 1 ALD 190 : (2003) 1 ALT 765
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 922 of 1,762
High Courts28 Oct 2002Dismissed
B. Balraj Goud Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD 599 : (2003) 1 ALT(Cri) 98
Arms Act, 1959 — Section 17(3)Arms Rules, 1962 — Rule 51
High Courts28 Oct 2002
Jasti Vijayalakshmi and Others Vs Uppalapati Sunila and Others
Andhra Pradesh High Court · (2002) 6 ALD 581 : (2003) 1 APLJ 77
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts28 Oct 2002Dismissed
Kum. P. Ratna Kumari Vs M.R.L.S.S. Murthy and Another
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 938 : (2003) 1 ALT(Cri) 159
Penal Code, 1860 (IPC) — Section 109, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(9)
High Courts25 Oct 2002Allowed
Smt. Mallela Laxmi and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2003) CriLJ 638
Seeds Act, 1966 — Section 16, 19, 7BSeeds Rules, 1968 — Rule 7, 8
High Courts25 Oct 2002
Suram Kiran Kumar Reddy and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2002) 6 ALT 565 : (2003) 2 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 198, 482Penal Code, 1860 (IPC) — Section 109, 376, 415, 417, 420
High Courts25 Oct 2002Dismissed
Yakari Pochaiah (dead) Yakari Satyanarayana and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 1 ALD 181
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 20, 8
High Courts25 Oct 2002Allowed
Akula Narayana Flour, Rice and Oil Mill and Others Vs The State of A.P.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 665 : (2003) 1 ALT(Cri) 65
Electricity Act, 1910 — Section 39, 44, 49A
High Courts24 Oct 2002Dismissed
New India Assurance Company Limited Vs Andhra Fishermen Central Co-operative Society Limited
Andhra Pradesh High Court · (2003) 1 ACC 303 : AIR 2003 AP 231 : (2003) 1 ALD 299
Marine Insurance Act, 1963 — Section 2
High Courts24 Oct 2002Allowed
Bank of Baroda Vs G. Sriram and Another
Andhra Pradesh High Court · (2002) 6 ALD 671 : (2003) 96 FLR 549 : (2003) 1 LLJ 905
Industrial Disputes Act, 1947 — Section 11A
High Courts24 Oct 2002Dismissed
Ranga Reddy Vs Sadhu Padamma and Others
Andhra Pradesh High Court · (2002) 6 ALD 752 : (2003) 1 ALT 228 : (2003) 1 APLJ 222 : (2003) 1 CivCC 540
Registration Act, 1908 — Section 49
High Courts24 Oct 2002Dismissed
V.C. Rajan and Another Vs The Presiding Officer of General Court Martial and Others
Andhra Pradesh High Court · (2003) 6 ALD 56 : (2003) 1 ALT 527
Army Act, 1950 — Section 154, 164(2)Army Rules, 1954 — Rule 149, 180, 180(1), 180(3), 184Constitution of India, 1950 — Article 226, 227
High Courts23 Oct 2002Dismissed
Gangalla Venkataiah Vs Gangalla Yakaiah and Others
Andhra Pradesh High Court · (2002) 6 ALD 653 : (2002) 3 APLJ 426
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 2(2)Limitation Act, 1963 — Article 137
High Courts23 Oct 2002Allowed
K. Nirmala Devi Vs V. Vijaya Lakshmi and Others
Andhra Pradesh High Court · (2002) 6 ALD 539
Constitution of India, 1950 — Article 14
High Courts23 Oct 2002Dismissed
Mummidipalli Syamaladevi Vs Regional Director, ESI Corporation and Others
Andhra Pradesh High Court · (2003) 2 ALD 436 : (2003) 97 FLR 372 : (2003) 2 LLJ 345
Employees State Insurance Act, 1948 — Section 52
High Courts23 Oct 2002Dismissed
Government of Andhra Pradesh and Others Vs Katasani Chandra Sekhar Reddy and Another
Andhra Pradesh High Court · (2002) 6 ALD 583 : (2002) 3 APLJ 480
Andhra Pradesh Land Acquisition (State Legal Negotiation Committees) Rules, 1988 — Rule 6(1)
High Courts23 Oct 2002Allowed
Shaik Lal Mohammed and Another Vs Correspondent, Asafia High School and Others
Andhra Pradesh High Court · (2003) 1 ALD 732
Andhra Pradesh Education Act, 1982 — Section 83, 89
High Courts22 Oct 2002Dismissed
S. Subba Rao and Others Vs Abdul Gafar
Andhra Pradesh High Court · (2003) 6 ALT 682
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Limitation Act, 1963 — Article 113, 51
High Courts22 Oct 2002Partly Allowed
A. Gopala Reddi Vs E. Jayarami Reddi (died) by LRs.
Andhra Pradesh High Court · (2003) 2 ALD 112
Partnership Act, 1932 — Section 40, 41, 42, 43, 44
High Courts22 Oct 2002Allowed
G. Sreenivasa Reddy Vs Zonal Manager LIC of India and Others
Andhra Pradesh High Court · AIR 2003 AP 126 : (2002) 6 ALD 458 : (2002) 6 ALT 748
Constitution of India, 1950 — Article 226