High Courts11 Nov 2002Allowed
Jangili Venkateswarlu and Others Vs Bandaru Omkaraiah and Another
Andhra Pradesh High Court · (2003) 2 ALD 259 : (2003) 3 ALT 612 : (2002) 3 APLJ 355
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 920 of 1,762
High Courts11 Nov 2002Dismissed
D. Kyathappa and Others Vs K.L. Siddaramappa
Andhra Pradesh High Court · (2002) 6 ALD 834 : (2002) 6 ALT 435 : (2004) 2 RCR(Civil) 342
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 115, 32
High Courts11 Nov 2002
Devi Pesticides Pvt. Ltd. and Sri Rama Murthy Vs Sri Sai Balaji Fertilisers and Another
Andhra Pradesh High Court · (2004) 3 ALD 2 : (2003) 1 ALT(Cri) 127
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2002
G.J. Joseph Vs T.S. Babu Rao and Others
Andhra Pradesh High Court · (2002) 6 ALD 479 : (2003) 1 ALT 207
Contempt of Courts Act, 1971 — Section 2
High Courts08 Nov 2002Allowed
R. Ramachandra Naidu (died) by his L.R. Smt. T. Padma Vs Munirathnam and Others
Andhra Pradesh High Court · (2004) 1 ALD 18 : (2003) 4 ALT 699 : (2003) 2 AnWR 71
Civil Procedure Code, 1908 (CPC) — Section 146Succession Act, 1925 — Section 370, 390
High Courts08 Nov 2002Allowed
Union Bank of India Vs A. Natesam Chetty and Others
Andhra Pradesh High Court · (2003) 1 ALD 705
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1)(c)(ii)Limitation Act, 1963 — Section 5
High Courts08 Nov 2002Allowed
Shyamala and Others Vs Ram Bilas Tapadia and Another
Andhra Pradesh High Court · (2003) 2 ALD 593 : (2004) 1 ALT 22
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Nov 2002Allowed
P. Ram Murthy Vs Station House Officer and Another
Andhra Pradesh High Court · (2002) 6 ALT 633
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts07 Nov 2002
Ammisetti Chandram alias Ramachandran and Others Vs Chodasani Suryanarayana
Andhra Pradesh High Court · AIR 2003 AP 269 : (2003) 6 ALT 773
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 14
High Courts07 Nov 2002Allowed
TCI Seaways Limited Vs Food Corporation of India, Regional Officer HACA and Another
Andhra Pradesh High Court · (2002) 6 ALD 685 : (2002) 6 ALT 760
Constitution of India, 1950 — Article 226
High Courts06 Nov 2002Dismissed
M.R. Sreenivas Gupta Vs P. Narasimhaiah and Others
Andhra Pradesh High Court · (2002) 11 AP CK 0094
Specific Relief Act, 1963 — Section 31, 34
High Courts06 Nov 2002Dismissed
Akula Siva Durga Prasad Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 147 : (2003) 2 BC 242
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts06 Nov 2002Allowed
P. Savitha Krishna Reddy Vs Andhra Bank
Andhra Pradesh High Court · (2002) 6 ALD 675 : (2002) 3 APLJ 293
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts06 Nov 2002Allowed
Convention of Baptist Churches of Northern Circars and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2002) 6 ALD 503
Andhra Pradesh Education Act, 1982 — Section 24
High Courts06 Nov 2002Allowed
K. Rajyalaxmi Vs District Treasury Officer and Others
Andhra Pradesh High Court · (2002) 6 ALD 764 : (2002) 6 ALT 353 : (2003) 1 APLJ 119
Constitution of India, 1950 — Article 13(3), 166, 166(1)General Clauses Act, 1897 — Section 21
High Courts05 Nov 2002Dismissed
Kothapalli Sreeramulu and Company and Others Vs Krishna Gur and Khandasari Sugar
Andhra Pradesh High Court · (2003) 3 ALD 319 : (2003) 3 ALT 360 : (2002) 3 APLJ 324
Registration Act, 1908 — Section 17, 17(1), 49Transfer of Property Act, 1882 — Section 107, 18
High Courts05 Nov 2002Allowed
Gunti Devaiah and Others Vs Vaka Peddi Reddy and Others
Andhra Pradesh High Court · (2004) ACJ 1881 : (2003) 6 ALT 300
Motor Vehicles Act, 1988 — Section 146, 147
High Courts05 Nov 2002Allowed
Toddy Tappers Co-operative Society Vs Deputy Commissioner of Prohibition and Excise, Enforcement and Others
Andhra Pradesh High Court · (2003) 1 ALD 311 : (2002) 2 ALD 374 : (2003) 2 ALT 747
Andhra Pradesh Excise (Tapping of Trees and Toddy Shops Special Conditions of License) Rules, 1969 — Rule 14(2), 24, 34Andhra Pradesh Excise Act, 1968 — Section 31(1), 32(1), 36
High Courts05 Nov 2002
S. Subbaiah Vs Narasiah, Head Constable and Another
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 940 : (2002) 6 ALT 628
Criminal Procedure Code, 1973 (CrPC) — Section 109, 169, 41(1)
High Courts01 Nov 2002
Vice-Chairman, Hyderabad Urban Development Authority Vs Diamond Hills Welfare Association
Andhra Pradesh High Court · (2002) 6 ALT 488
Civil Procedure Code, 1908 (CPC) — Section 114Contempt of Courts Act, 1971 — Section 12, 15