High Courts06 Mar 2003Dismissed
D. Madan Mohan Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 3 ALD 632 : (2003) 3 ALT 602
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 896 of 1,762
High Courts06 Mar 2003Allowed
Alapati Soma Sekhar Vs Collector and Others
Andhra Pradesh High Court · (2003) 3 ALD 62 : (2003) 4 ALT 483
High Courts06 Mar 2003Dismissed
United India Insurance Company Ltd. Vs B. Jairam and Another
Andhra Pradesh High Court · (2003) 3 ALD 627 : (2003) 3 LLJ 403
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 166, 173, 2(12), 2(14), 2(8)
High Courts06 Mar 2003Allowed
Guruvindapalli Anna Rao and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 60 : (2003) 1 ALT(Cri) 536 : (2003) CriLJ 3253 : (2003) 4 RCR(Criminal) 685
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts06 Mar 2003Dismissed
M. Praveen Reddy and Others Vs Govt. of A.P., Education Department and Others
Andhra Pradesh High Court · (2003) 6 ALT 439
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22(1)
High Courts06 Mar 2003Allowed
Fishermmen Co-operative Society Vs Asst. Director of Fisheries/Ex-Officio Deputy Registrar of Co-operative Societies and Another
Andhra Pradesh High Court · (2003) 3 ALD 286 : (2003) 3 ALT 211
High Courts06 Mar 2003Partly Allowed
Manikyala Prasad and Others Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 660 : (2004) 1 ALT(Cri) 12 : (2003) CriLJ 2905 : (2003) 2 DMC 405 : (2004) 2 RCR(Criminal) 295
Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Mar 2003
Welfare Association Vs Government of Andhra Pradesh, Municipal Administration and Others
Andhra Pradesh High Court · (2003) 5 ALT 800
Constitution of India, 1950 — Article 226
High Courts05 Mar 2003Dismissed
Nagulappally Jabbar and Another Vs Raheemunnisa
Andhra Pradesh High Court · (2003) 4 ALT 479
Limitation Act, 1963 — Section 3Transfer of Property Act, 1882 — Section 53A
High Courts05 Mar 2003Allowed
M. Sreeramulu Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 740 : (2003) 2 ALT(Cri) 142 : (2003) CriLJ 2956
Prevention of Corruption Act, 1988 — Section 13
High Courts05 Mar 2003Allowed
Modem Mallikarjuna Rao Vs Butti Bharathi and Others
Andhra Pradesh High Court · (2003) 3 ALD 645
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts05 Mar 2003Dismissed
Tallapragada Narasimhamurthy Vs Director, School Education and Another
Andhra Pradesh High Court · (2003) 3 ALD 482
Specific Relief Act, 1963 — Section 39
High Courts05 Mar 2003Allowed
Director of Treasuries and Accounts and Others Vs B. Srivani and Another
Andhra Pradesh High Court · (2003) 4 ALD 73 : (2003) 3 ALT 610
High Courts05 Mar 2003
Paladugu Srimannarayana Vs Bonu Seetha Devi and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 677 : (2004) 1 ALT(Cri) 58 : (2003) 2 APLJ 313 : (2003) 3 BC 366 : (2003) CriLJ 2908 : (2004) 2 RCR(Criminal) 302
Criminal Procedure Code, 1973 (CrPC) — Section 377, 397, 401, 401(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Mar 2003Allowed
Notified Area Committee Vs Vannala Babu
Andhra Pradesh High Court · (2003) 4 ALD 790 : (2003) 6 ALT 179
Andhra Pradesh Municipalities Act, 1965 — Section 369Limitation Act, 1963 — Article 113
High Courts05 Mar 2003Allowed
Garlapati Prakasam Vs Garlapati Jaggaiah (died) by LRs.
Andhra Pradesh High Court · (2003) 6 ALD 324 : (2003) 5 ALT 250
High Courts05 Mar 2003Allowed
P. Kullaiah Swamy Vs Sub-Inspector of Police and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 676 : (2003) 4 ALT 60 : (2003) 2 ALT(Cri) 192 : (2003) CriLJ 2488 : (2003) 3 RCR(Criminal) 749
Cinematograph Act, 1952 — Section 7Penal Code, 1860 (IPC) — Section 294
High Courts04 Mar 2003Allowed
Government of A.P. and Others Vs P. Krishna Prasad and Another
Andhra Pradesh High Court · (2003) 5 ALD 77 : (2003) 1 APLJ 324
Arbitration Act, 1940 — Section 14(2), 15, 16, 17
High Courts04 Mar 2003Allowed
Shalivahana Builders Private Limited and Another Vs Sri Ganapathy Co-operative Housing Society and Others
Andhra Pradesh High Court · (2003) 2 ALD 476 : (2003) 2 ALT 511 : (2003) 2 APLJ 46
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7A(1), 8(1)
High Courts04 Mar 2003Dismissed
V. Rajagopal Vs Municipal Corporation of Rajahmundry and Others
Andhra Pradesh High Court · (2003) 3 ALD 64 : (2003) 4 ALT 62
Constitution of India, 1950 — Article 14