High Courts10 Mar 2003Dismissed
M. Sivudu Naidu Vs Deputy Registrar of Co-op. Societies and Another
Andhra Pradesh High Court · (2003) 3 ALT 403
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 895 of 1,762
High Courts10 Mar 2003Allowed
K. Raghuram Raju Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2003) 3 ALD 273 : (2003) 3 ALT 545 : (2003) 2 APLJ 213 : (2003) 2 ARBLR 574
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(8)
High Courts07 Mar 2003Allowed
Charan Singh Vs G. Vittal Reddy and Another
Andhra Pradesh High Court · (2003) 4 ALD 183
Workmens Compensation Act, 1923 — Section 4(1)
High Courts07 Mar 2003Dismissed
State of A.P. Vs Laksminarayana @ Langoda Laxman
Andhra Pradesh High Court · (2003) 3 ALD 57 : (2003) 3 ALT 439 : (2003) 2 APLJ 280
Government of India Act, 1915 — Section 107, 108
High Courts07 Mar 2003Allowed
G. Venkata Rama Subbaiah Vs D. Rasool Naik
Andhra Pradesh High Court · (2003) 4 ALD 887 : (2003) 4 ALT 414
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts07 Mar 2003Allowed
Madhava Hytech Engineers Private Limited Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2003) 3 ALD 60 : (2003) 3 ALT 16 : (2003) 2 ARBLR 417
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts07 Mar 2003
Ahmedunnisa Begum Vs Badarunnisa Begum and Others
Andhra Pradesh High Court · (2003) 4 ALD 871
Civil Procedure Code, 1908 (CPC) — Section 24Succession Act, 1925 — Section 371
High Courts07 Mar 2003Dismissed
Sikender Ali Khan Vs Conservator of Forests and Others
Andhra Pradesh High Court · AIR 2003 AP 345 : (2003) 3 ALD 674
Andhra Pradesh Produce Transit Rules, 1970 — Rule 5(1), 5(2), 5(3), 6Constitution of India, 1950 — Article 226
High Courts07 Mar 2003Dismissed
H. Tulasamma Vs State Transport Appellate Tribunal and Others
Andhra Pradesh High Court · (2003) 2 ALD 833 : (2003) 3 ALT 506
Motor Vehicles Act, 1988 — Section 2(28), 80(3)
High Courts07 Mar 2003Dismissed
B. Joseph and Others Vs Rustrom Gew Irani
Andhra Pradesh High Court · (2003) 6 ALD 3 : (2003) 3 ALT 589
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Urban Land (Ceiling and Regulation) Act, 1976 — Section 26(1)
High Courts07 Mar 2003Dismissed
State Govt. Gazetted Officers Co-Operative House Building Society Ltd. Vs Mutyala Pothayya and Others
Andhra Pradesh High Court · (2003) 2 ALD 840 : (2003) 3 ALT 35 : (2003) 2 APLJ 24
Civil Procedure Code Amendment Act, 2002 — Section 100AGeneral Clauses Act, 1897 — Section 10
High Courts07 Mar 2003Dismissed
Telugu Yellappa Vs Telugu Timmappa
Andhra Pradesh High Court · (2003) 6 ALD 6 : (2003) 2 APLJ 409
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Hindu Marriage (Amendment) Act, 1976 — Section 16(1)Hindu Marriage Act, 1955 — Section 16
High Courts07 Mar 2003Dismissed
Surender Raj Jaiswal and Others Vs Vijaya Jaiswal
Andhra Pradesh High Court · AIR 2003 AP 317 : (2003) 2 ALD 828 : (2003) 3 ALT 38 : (2003) 3 APLJ 286
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 32, 33Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 151
High Courts07 Mar 2003Dismissed
Special Officer and Competent Officer, Urban Land Ceiling Vs Syed Azam and Others
Andhra Pradesh High Court · (2003) 3 ALD 516 : (2003) 4 ALT 437
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 16, 17, 18, 23(1), 4Specific Relief Act, 1963 — Section 6
High Courts07 Mar 2003Allowed
A. Venkata Ratnam Vs Nagarjuna University and Another
Andhra Pradesh High Court · (2003) 3 ALD 279 : (2003) 3 ALT 283
Nagarjuna University Act, 1976 — Section 45(1), 45(3)
High Courts07 Mar 2003Allowed
M. Sadasiva Sekhar Vs District Collector and Others
Andhra Pradesh High Court · (2003) 2 ALD 843 : (2003) 3 ALT 68
High Courts07 Mar 2003Dismissed
L. Ramesh Kumar and Another Vs Smt. L. Lalitha and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 686 : (2003) 2 ALT(Cri) 358 : (2003) 2 APLJ 28 : (2003) CriLJ 2477 : (2004) 1 DMC 771 : (2003) 4 RCR(Criminal) 593
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 469, 498A
High Courts07 Mar 2003Dismissed
Sethuluri Veeraiah and Others Vs Public Prosecutor, High Court of A.P.
Andhra Pradesh High Court · (2003) CriLJ 2433
Criminal Procedure Code, 1973 (CrPC) — Section 362, 374, 378
High Courts07 Mar 2003Partly Allowed
State of Andhra Pradesh Vs Trisul Engineering Works and Another
Andhra Pradesh High Court · (2003) 4 ALD 66 : (2003) 6 ALT 277
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Court Fees Act, 1870 — Section 11(2), 11(4), 7Land Acquisition Act, 1894 — Section 54
High Courts06 Mar 2003Allowed
S.L. Kameswari Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD 702 : (2003) 3 ALT 28
Andhra Pradesh Education Act, 1982 — Section 24(2)