High Courts07 Mar 2024Disposed Of
Chennappareddypalli Charan Raj @ Charan Raj And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 03 AP CK 0004
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 427, 452, 506
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 81 of 1,770
High Courts07 Mar 2024Allowed
A.Dilip @ Dora And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 03 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 323, 341, 506
High Courts07 Mar 2024Allowed
EEPI Sai Kiran Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 03 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52A, 52A(2), 52A(3), 52A(4)
High Courts07 Mar 2024Allowed
Shaik Akbar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 03 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C)
High Courts13 Feb 2024Disposed Of
Divisional Manager Vs P.V.S. Satyanarayana Swamy & Others
Andhra Pradesh High Court · (2024) 02 AP CK 0004
Code Of Civil Procedure, 1908 — Section 34
High Courts08 Feb 2024Disposed Of
Kuppala Sivamma @Katam Sivamma Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 02 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 321, 323, 418, 494, 495Hindu Marriage Act, 1955 — Section 17
High Courts25 Jan 2024Allowed
Neeli Venkatesh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 01 AP CK 0018
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)
High Courts25 Jan 2024Dismissed
Malla Vara Ganesh Apparao Vs Kakarla Sitaramayya & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0017
Code Of Civil Procedure, 1908 — Section 34, 96
High Courts25 Jan 2024Dismissed
Malla Ramachandra Prasad Vs Kakarla Sitaramayya & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0016
Code Of Civil Procedure, 1908 — Section 34, 96
High Courts25 Jan 2024Dismissed
Tirumala Tirupathi Devasthanams Vs G. Rajasekhar Naidu
Andhra Pradesh High Court · (2024) 01 AP CK 0014
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 83(1), 118
High Courts12 Jan 2024Dismissed
M.Armugam Vs Umadevi & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0011
Code Of Civil Procedure, 1908 — Order 21 Rule 58(2)
High Courts09 Jan 2024Allowed
Syed Mohisin Ahmad Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 01 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 173, 438Indian Penal Code, 1860 — Section 399/li>Arms Act, 1959 — Section 399
High Courts08 Jan 2024Disposed Of
Y Subramanyam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 01 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 438
High Courts08 Jan 2024Partly Allowed
Avula Rajeswari & Others Vs State Of Telangana & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2024Allowed
Polaka Venkata Rami Reddy Vs Polaka Chinnamma & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0007
Registration Act, 1908 — Section 17, 17(1)(b), 45, 49Indian Stamp Act, 1899 — Section 35
High Courts05 Jan 2024Allowed
Y.S. Vidyasagar Vs State Of AP
Andhra Pradesh High Court · (2024) 01 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 227, 239, 311A, 397, 397(1), 397(2), 482Indian Penal Code, 1860 — Section 409, 419, 466, 467, 468, 471Evidence Act, 1872 — Section 45, 73
High Courts05 Jan 2024Dismissed
Pitta Satyanarayana Vs State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2024) 01 AP CK 0005
Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 323, 324, 427Code Of Criminal Procedure, 1973 — Section 207, 313, 357(3)
High Courts02 Jan 2024Disposed Of
RasamsettiHemaprakash Vs BudithiRajasekhar & Others
Andhra Pradesh High Court · (2024) 01 AP CK 0003
High Courts02 Jan 2024Dismissed
Sindiri Madhana Mohan Rao Vs Mamidi Malleswararao
Andhra Pradesh High Court · (2024) 01 AP CK 0002
High Courts02 Jan 2024Dismissed
N.Neelakanteswara Rao & Others Vs M/s.Sri Navodaya Chits And
Andhra Pradesh High Court · (2024) 01 AP CK 0001
Andhra Pradesh Chit Funds Act, 1971 — Section 25(2)