High Courts17 Nov 2004
G. Murlidhar Rao Vs P. Sakkubai and Another
Andhra Pradesh High Court · (2005) 1 ALD 580
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 20 Rule 4, Order 20 Rule 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 793 of 1,762
High Courts16 Nov 2004Dismissed
M. Keshavulu and Others Vs M. Yellamma (died) by LRs. and Others
Andhra Pradesh High Court · (2005) 1 ALD 104 : (2005) 1 ALT 502
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 44
High Courts16 Nov 2004Allowed
Kavila Vasudeva Das and Another Vs Union of India (UOI)
Andhra Pradesh High Court · (2005) 3 ACC 111 : (2005) 2 ALD 125 : (2005) 2 ALT 435 : (2005) 2 CivCC 588 : (2005) 2 RCR(Civil) 451
Railways Act, 1989 — Section 2(28)
High Courts16 Nov 2004Allowed
Simmiti Arjuna Vs Pappala Narasaiah and Another
Andhra Pradesh High Court · (2005) 1 ALD 396 : (2005) 1 ALT 403
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 13
High Courts16 Nov 2004
National Insurance Co. Ltd. Vs M. Lalitha and Another
Andhra Pradesh High Court · (2005) 1 ALD 568 : (2005) 105 FLR 336
Workmens Compensation Act, 1923 — Section 3
High Courts16 Nov 2004
Kaki Anjulamma and Another Vs Ponugumati Koteswara Rao and Another
Andhra Pradesh High Court · (2005) 1 ALD 256 : (2005) 2 ALT 634
Succession Act, 1925 — Section 372, 373
High Courts16 Nov 2004Allowed
K.S. Jagadeesh Vs S. Syed and Another
Andhra Pradesh High Court · (2005) 3 ALT 26
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Nov 2004Dismissed
Gauri Reddy Vs NTR University of Health Sciences
Andhra Pradesh High Court · (2005) 1 ALD 391
Andhra Pradesh Government Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2003 — Rule 9(3)
High Courts16 Nov 2004Dismissed
Toddy Tappers Co-operative Society Vs Prohibition and Excise Inspector, SHO and Others
Andhra Pradesh High Court · (2005) 1 ALD 172 : (2005) 1 ALT 386
Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Act — Section 17Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 3
High Courts11 Nov 2004Dismissed
Burla Venugopalakrishna Vs State of A.P. and Another
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 126 : (2005) CriLJ 1164
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376(2)
High Courts11 Nov 2004Allowed
LDC Yashwant Singh Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2005) 1 ALD 53
High Courts11 Nov 2004Allowed
Kummari Jangaiah (died) per LR. and Others Vs Somavarapu Savithri and Others
Andhra Pradesh High Court · (2005) 4 ALD 2 : (2005) 1 ALD 410 : (2005) 2 ALT 578
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31, 96
High Courts11 Nov 2004Allowed
Berger Paints India Ltd. and Another Vs Syed Vicaruddin
Andhra Pradesh High Court · (2005) 1 ALD 154 : (2005) 1 ALT 614
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 5, Order 7 Rule 11, 2(9)
High Courts11 Nov 2004Dismissed
New India Assurance Company Limited Vs Devalla Chinnaiah and Others
Andhra Pradesh High Court · (2005) 2 ACC 856 : (2006) ACJ 1874 : (2005) 3 ALT 28 : (2005) 106 FLR 231
Workmens Compensation Act, 1923 — Section 30
High Courts10 Nov 2004Allowed
M. Butchi Reddy and Others Vs Revenue Divisional Officer/Land Acquisition Officer and Another
Andhra Pradesh High Court · (2005) 1 ALD 13
Land Acquisition Act, 1894 — Section 23, 51A
High Courts10 Nov 2004
M. Butchi Reddy and Others Vs Revenue Divisional Officer/Land Acquisition Officer and Others
Andhra Pradesh High Court · (2005) 1 ALT 226
Land Acquisition Act, 1894 — Section 23, 4(1), 51A
High Courts09 Nov 2004
Gona Sivasankar and Others Vs K. Varaprasad and Others
Andhra Pradesh High Court · (2007) 1 ACC 890
Employees Compensation Act, 1923 — Section 2, 30, 4
High Courts09 Nov 2004
Jandhalaya Krishna Murthy Vs Tullimilli Kotaiah
Andhra Pradesh High Court · (2005) 1 ALD 205
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 10(2), 12, 13Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 107
High Courts09 Nov 2004Dismissed
Gona Sivasankar Vs K. Varaprasad and Another
Andhra Pradesh High Court · (2006) ACJ 2089 : (2005) 1 ALD 386 : (2005) 3 ALT 40
Workmens Compensation Act, 1923 — Section 2(1), 4(1)
High Courts09 Nov 2004Dismissed
T. Veeraiah Vs The Person-in-Charge, The Narsaraopet Taluq Fishermen Co-op. Society Ltd. and Others
Andhra Pradesh High Court · (2005) 1 ALD 71 : (2005) 1 ALT 338
Andhra Pradesh Co-operative Societies Act, 1964 — Section 130(1), 15AAndhra Pradesh Co-operative Societies Rules, 1964 — Rule 11AA, 21, 21A, 21B