High Courts29 Nov 2004
Siva Oil Rotary Vs Commercial Tax Officer-II
Andhra Pradesh High Court · (2005) 142 STC 129
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 791 of 1,762
High Courts29 Nov 2004Dismissed
Dr. M.R. Reddy College of Education Vs Registrar, Kakatiya University
Andhra Pradesh High Court · (2005) 3 ALD 12 : (2005) 3 ALT 312 : (2005) 2 ALT 312
High Courts29 Nov 2004Dismissed
M. Shobhan Kumar and Others Vs Secretary, Regional Transport Authority
Andhra Pradesh High Court · (2005) 2 ALD 535 : (2005) 2 ALT 80
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 177Motor Vehicles Act, 1988 — Section 74, 74(3)
High Courts29 Nov 2004
Mrs. M.B. Jayanthi, In-charge Principal, CBM, Junior College for Women Vs Mrs. P. Rekha Evangeline, Junior Lecturer, CBM, Junior College for Women
Andhra Pradesh High Court · (2005) 1 ALT 815
High Courts29 Nov 2004Allowed
Jayalakshmi Agencies Vs Additional Commissioner of Commercial Taxes (Legal) and Others
Andhra Pradesh High Court · (2008) 11 VST 257
High Courts26 Nov 2004Allowed
Prof. V.S.S. Sastry Vs Ministry of Human Resource Development, Govt. of India and Another
Andhra Pradesh High Court · (2005) 1 ALD 239 : (2005) 1 ALT 342
Central Institute of English and Foreign Languages Rules — Rule 23Constitution of India, 1950 — Article 14, 226
High Courts26 Nov 2004
Panchalingal Carbonic Gas Pvt. Ltd. and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2005) 1 ALD 225 : (2005) 1 ALT 215 : (2005) 141 STC 161
High Courts26 Nov 2004Dismissed
M. Sunil Chakravarthy and Others Vs Principal Sreekalahasteeswara Institute of Technology and Another
Andhra Pradesh High Court · (2005) 1 ALD 253 : (2005) 2 ALT 184
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts26 Nov 2004
Ramesh Vs Prohibition and Excise Superintendent
Andhra Pradesh High Court · (2005) 1 ALD 400 : (2005) 1 ALT 401
Andhra Pradesh Excise Act, 1968 — Section 31, 31(1)
High Courts26 Nov 2004Dismissed
Vemula Srinivas and Others Vs Manager, Central Bank of India, Warangal Branch and Others
Andhra Pradesh High Court · (2005) 2 ALD 119
High Courts25 Nov 2004
Baddam Satyanarayana Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2005) 1 ALD 859 : (2004) 2 ALT(Cri) 115
Constitution of India, 1950 — Article 21, 226, 32, 330A
High Courts25 Nov 2004Dismissed
Surapaneni Narasimha Rao Vs Uppalapati Sreerangannayakamma and Others
Andhra Pradesh High Court · (2005) 3 ALD 390
Evidence Act, 1872 — Section 68, 73, 91, 92Revenue Recovery Act, 1864 — Section 11
High Courts25 Nov 2004Dismissed
Bombay Mercantile Co-operative Bank Ltd. Vs Government of A.P. and Others
Andhra Pradesh High Court · (2005) 1 ALD 814 : (2005) 2 ALT 230
High Courts24 Nov 2004Allowed
S. Prasad Reddy and Others Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2005) 1 ALD(Cri) 338 : (2005) 3 ALT 487
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 13, 14, 14(2), 2, 22Arms Act, 1959 — Section 25(1), 27Constitution of India, 1950 — Article 21, 22, 22(5), 226, 32
High Courts24 Nov 2004Allowed
Tatineni Venkata Krishna Rao Vs K.C.P. Sugar and Industries Corporation Ltd. and Another
Andhra Pradesh High Court · (2005) 1 APLJ 149 : (2006) 133 CompCas 422 : (2005) 106 FLR 60 : (2007) 74 SCL 123
Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Nov 2004Dismissed
Regional Manager, APSRTC and Others Vs N.B. Venkaiah and Others
Andhra Pradesh High Court · (2005) 3 ALD 389
High Courts24 Nov 2004Allowed
B. Venkatadri Reddy Vs P.A. Vanajakshi and Another
Andhra Pradesh High Court · (2005) 1 ALD 729 : (2005) 1 ALT 640 : (2005) 2 RCR(Civil) 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 99
High Courts24 Nov 2004Dismissed
A.P.S.R.T.C. and Others Vs P. Kanakaiah
Andhra Pradesh High Court · (2005) 1 ALT 239
High Courts24 Nov 2004Dismissed
Oriental Insurance Company Ltd. Vs N. Ramanna and Others
Andhra Pradesh High Court · (2005) 2 ACC 687 : (2005) 2 ALD 128 : (2005) 1 ALT 657 : (2005) 1 APLJ 80
Motor Vehicles Act, 1988 — Section 147
High Courts23 Nov 2004Dismissed
Markapuram Prasad Vs Mada Subbaraidu
Andhra Pradesh High Court · (2005) 2 ALD 105 : (2005) 1 ALT 666 : (2005) 1 APLJ 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 40, Order 21 Rule 40(2), Order 21 Rule 40(3)