High Courts22 Jul 2005Allowed
J. Vasundara Bai and Another Vs Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2006) 1 ALD 378
Hyderabad Municipal Corporation Act, 1955 — Section 452, 685
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 757 of 1,762
High Courts22 Jul 2005Dismissed
Syed Mubasheruddin Ahmed and Others Vs Syeda Nuzhat Murtuza
Andhra Pradesh High Court · AIR 2006 AP 45 : (2005) 5 ALD 233 : (2005) 5 ALT 493 : (2005) 2 APLJ 444
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts22 Jul 2005Dismissed
Smt. Nekkanti Surya Kantamma Vs Smt. Sankuratri Annapurnamma and Another
Andhra Pradesh High Court · (2005) 07 AP CK 0014
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 11Evidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 60, 60(2), 91, 92
High Courts22 Jul 2005
Sangannagari Narasimulu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 387 : (2005) 3 ALT(Cri) 290 : (2005) CriLJ 4168 : (2006) 1 DMC 834 : (2006) 1 RCR(Criminal) 350
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts21 Jul 2005Allowed
P.V.G.K.S. Sastry Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 415 : (2005) 3 ALT(Cri) 285 : (2006) 4 BC 404 : (2006) 1 RCR(Criminal) 224
Andhra Pradesh Registration and Subordinate Service Rules, 1976 — Rule 161, 2, 20, 4Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 44
High Courts21 Jul 2005Allowed
Neelam Ajit Vs V. Suresh Reddy and Another
Andhra Pradesh High Court · (2005) 6 ALD 15 : (2005) 5 ALT 471
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hyderabad Municipal Corporation Act, 1955 — Section 452, 636
High Courts21 Jul 2005Allowed
Yerukali Chinna Balaiah (died) by LRs. Vs Special Deputy Collector, L.A. Unit
Andhra Pradesh High Court · (2005) 5 ALD 518
High Courts20 Jul 2005Allowed
Amrat and Others Vs Commissioner, Survey, Settlements and Land Records-cum-Custodian General of Evacuee Properties and Others
Andhra Pradesh High Court · (2005) 5 ALD 140 : (2005) 4 ALT 636
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 141Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 120, 5
High Courts20 Jul 2005Allowed
Ramesh Watch Company Vs The Addl. Industrial Tribunal-cum-Addl. Labour Court and Ch. Bhagwan
Andhra Pradesh High Court · (2005) 5 ALD 467 : (2005) 5 ALT 372
Andhra Pradesh Shops and Establishments Act, 1966 — Section 40(1), 40(2), 40(3), 41Andhra Pradesh Shops and Establishments Act, 1988 — Section 47(1), 47(3), 47(4), 51Constitution of India, 1950 — Article 14, 19(1)
High Courts20 Jul 2005
Yadava Kamalabai Vs Bijjam Venkata Subbamma
Andhra Pradesh High Court · (2005) 5 ALD 761 : (2005) 5 ALT 769
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 58
High Courts20 Jul 2005Dismissed
Bheemappa (Died) and Others Vs Gangamani (Died) and Others
Andhra Pradesh High Court · (2006) 1 ALD 367
High Courts20 Jul 2005
Srimanthula Subrahmanyam Achari (A2) and Others Vs The State of A.P.
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 302
Criminal Procedure Code, 1973 (CrPC) — Section 11, 13, 14, 177, 18Penal Code, 1860 (IPC) — Section 498A
High Courts20 Jul 2005Dismissed
Gudapati Seetharamaiah @ Seetharama Rao and Others Vs State of A.P.
Andhra Pradesh High Court · (2006) 2 ALD 144
Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 2 Rule 3, 80
High Courts20 Jul 2005
Palakurthi Lakshmi Ganapathi Rao and Gundu Subhadramma, rep. by its Managing Partner P.L. Ganapathirao Vs Manisha Video Vision and Another
Andhra Pradesh High Court · (2005) 6 ALD 334 : (2006) 3 ALT 711
Cinematograph Act, 1952 — Section 2Copyright Act, 1957 — Section 62
High Courts19 Jul 2005Allowed
Bathala Guravaiah Vs B. Pitchaiah and Another
Andhra Pradesh High Court · (2005) 6 ALD 20 : (2005) 6 ALD 101 : (2005) 5 ALT 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Jul 2005
Akella Rama Murthy Vs Akella Sitalaxmi
Andhra Pradesh High Court · AIR 2005 AP 497 : (2005) 6 ALD 108 : (2005) 5 ALT 771 : (2006) 1 DMC 883
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
High Courts19 Jul 2005Allowed
P. Laxma Reddy Vs Syndicate Bank, Zaheerabad Branch and Others
Andhra Pradesh High Court · (2005) 6 ALD 81 : (2005) 5 ALT 606 : (2005) 3 APLJ 4 : (2006) 4 BC 58 : (2006) 1 CivCC 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A, Order 21 Rule 21, Order 21 Rule 37, Order 21 Rule 40, Order 21 Rule 40(1)
High Courts19 Jul 2005Allowed
B. Anusuya Vs P. Konda and Another
Andhra Pradesh High Court · (2006) ACJ 1557 : (2005) 6 ALD 39 : (2005) 5 ALT 764
High Courts19 Jul 2005Allowed
C.S.I. Primary (Aided) School and Others Vs Government of Andhra Pradesh, Education (PS) Department and Others
Andhra Pradesh High Court · (2005) 5 ALD 13 : (2005) 4 ALT 594
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 12(2A), 13Establishment of Schools (Private including Minority) Rules, 1994 — Rule 12, 12(5)
High Courts19 Jul 2005Dismissed
Singanaboina Mallaiah and Others Vs Singaboina Madhusudhan and Others
Andhra Pradesh High Court · (2005) 5 ALD 443 : (2005) 6 ALT 152
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 114