COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 756 of 1,762

High Courts27 Jul 2005

Nandam Mohanamma and Others Vs Markonda Narasimha Rao and Another

Andhra Pradesh High Court · AIR 2006 AP 8 : (2005) 5 ALD 296

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 91, 92

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High Courts27 Jul 2005

R. Jayaprada Bai and Others Vs Bondili Jayasri Bai and Others

Andhra Pradesh High Court · (2005) 6 ALD 249 : (2005) 6 ALT 775

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 7

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High Courts27 Jul 2005Dismissed

A.P. Gas Power Corporation Ltd. Vs A.P. Electricity Regulatory Commission and Another

Andhra Pradesh High Court · AIR 2006 AP 12 : (2005) 6 ALD 368

Electricity Act, 2003 — Section 100, 101, 102, 103, 104Electricity Rules, 2005 — Rule 3

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High Courts27 Jul 2005Allowed

Poola Lakshmi Narayanamma Vs Gaddam Venkata Subbaiah and Chittepu Revathi Reddy

Andhra Pradesh High Court · (2005) 5 ALD 508 : (2005) 5 ALT 755

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 2, Order 26 Rule 4

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High Courts27 Jul 2005Allowed

K. Doraiswamy Vs Management of Sri Bajarang Jute Mills Ltd. and Another

Andhra Pradesh High Court · (2005) 5 ALD 41 : (2005) 5 ALT 390

Industrial Disputes Act, 1947 — Section 12(3), 33(2), 33C(2)

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High Courts26 Jul 2005

K. Durga Raju and Others Vs The District Collector and Others

Andhra Pradesh High Court · (2005) 5 ALD 50 : (2005) 5 ALT 184

Andhra Pradesh Occupants of Homesteads (Conferment of Ownership) Act, 1976 — Section 1(4), 16, 180, 2, 3(10)Constitution of India, 1950 — Article 136, 19(1), 21, 226, 39Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6), 146

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High Courts26 Jul 2005

Kukkala Balakrishna Rao and Others Vs Vijaya Oil Mill and Others

Andhra Pradesh High Court · AIR 2006 AP 98 : (2006) 1 ALD 360

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 92(4), Order 21 Rule 97, Order 21 Rule 99

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High Courts26 Jul 2005Allowed

District Collector, Ranga Reddy District and Others Vs Hussain Mohiuddin @ Mohd. Hussain Mohiuddin @ Qamur Khallel rep. by his G.P.A.

Andhra Pradesh High Court · (2005) 5 ALD 799 : (2005) 5 ALT 456

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 4, Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5, Order 9 Rule 13

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High Courts26 Jul 2005Dismissed

V. Kalpana and Another Vs P. Venugopal Reddy

Andhra Pradesh High Court · AIR 2005 AP 484 : (2005) 6 ALD 79 : (2005) 5 ALT 419

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14

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High Courts26 Jul 2005Dismissed

Dr. V.V. Sai Naresh and Another Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2005) 5 ALD 194 : (2006) 3 ALT 577

Andhra Pradesh (Regulation of Admission to Super Speciality Courses in Medical Colleges) Rules, 1983 — Rule 3(1)Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 15(1), 3Constitution of India, 1950 — Article 14, 371D(1)

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High Courts25 Jul 2005Allowed

K. Bhaskaram and Another Vs Mohammad Moulana and Others

Andhra Pradesh High Court · AIR 2005 AP 524 : (2006) 1 ALD 102 : (2005) 6 ALT 670

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11(2), Order 21 Rule 15, Order 21 Rule 16, Order 21 Rule 35Registration Act, 1908 — Section 17, 17(1)Stamp Act, 1899 — Section 35

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High Courts25 Jul 2005Allowed

Damera Narsimha Reddy Vs Syed Ibrahim and Others

Andhra Pradesh High Court · (2007) ACJ 1305 : AIR 2005 AP 482 : (2005) 5 ALD 815 : (2005) 5 ALT 609

Contract Act, 1872 — Section 44Motor Vehicles Act, 1988 — Section 166

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High Courts25 Jul 2005

N. Mahadeva Naidu and Another Vs P. Rasool Bee (died) by LRs. and Others

Andhra Pradesh High Court · (2005) 5 ALD 614

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(2)Transfer of Property Act, 1882 — Section 41

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High Courts25 Jul 2005

Iragamreddi Chinna Konda Reddy Vs Iragamreddi Narayanamma and Another

Andhra Pradesh High Court · (2005) 6 ALD 24 : (2005) 5 ALT 768 : (2006) 1 DMC 225

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24

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High Courts22 Jul 2005Dismissed

Pasupulati Seshanna Vs Epparala Balaiah (died) per LRs. and Others

Andhra Pradesh High Court · (2006) 3 ALD 511

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 38 Rule 1, Order 38 Rule 5

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High Courts22 Jul 2005

Kotta Laxminarsaiah and Others Vs Tadasina Ramanarsamma

Andhra Pradesh High Court · (2005) 5 ALD 522 : (2005) 6 ALT 181

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 100Transfer of Property Act, 1882 — Section 54

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High Courts22 Jul 2005Allowed

Chintha Seethapathi Rao (died by LRs.) and Others Vs Chintha Suryanarayana

Andhra Pradesh High Court · (2005) 6 ALD 30

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High Courts22 Jul 2005Dismissed

Khaleel Beig Vs Sk. Mothi Begum

Andhra Pradesh High Court · (2005) 5 ALD 228 : (2005) 5 ALT 481 : (2006) 1 RCR(Civil) 551 : (2006) 1 RCR(Criminal) 755

Evidence Act, 1872 — Section 118, 119

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High Courts22 Jul 2005Allowed

Panchayat Secretary, Gram Panchayat and Another Vs Maddela Manikyamma and Others

Andhra Pradesh High Court · (2005) 6 ALD 19 : (2005) 5 ALT 413 : (2005) 3 APLJ 86

Andhra Pradesh Panchayat Raj Act, 1994 — Section 53, 98Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5ASpecific Relief Act, 1963 — Section 6

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High Courts22 Jul 2005Allowed

Patangy Someswara Rao and Another Vs Golurui Tata Reddy (died) and Others

Andhra Pradesh High Court · (2005) 5 ALD 286

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22

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