High Courts18 Apr 2008Allowed
G. Ganesh Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2009) 1 ALD 32 : (2008) 3 ALT 152
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 605 of 1,762
High Courts16 Apr 2008Allowed
Dr. R. Narayana Vs Government of A.P. and Others
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 105 : (2008) 3 ALT 450 : (2008) 2 ALT(Cri) 365
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 168
High Courts15 Apr 2008Allowed
Madireddy Seetha Ramayya and Others Vs R. Narayana and Another
Andhra Pradesh High Court · (2008) 4 ALD 584
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts15 Apr 2008Dismissed
P. Mohan Ram Reddy Vs Prohibition and Excise Superintendent
Andhra Pradesh High Court · (2008) 4 ALD 416
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 30, 31, 31(4)Andhra Pradesh Excise Act, 1968 — Section 72(1)Constitution of India, 1950 — Article 14
High Courts13 Apr 2008Allowed
Marri Pushpal Reddy Vs Joint Collector and Licensing Authority and Another
Andhra Pradesh High Court · (2008) 4 ALD 336 : (2008) 4 ALT 517
Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 8(A)(2), 8(B)(2), 8A, 8B, 9
High Courts13 Apr 2008Allowed
M. Shanti Vs Bharat Sanchar Nigam Ltd. a Government of India Enterprise and Others
Andhra Pradesh High Court · (2008) 4 ALD 523
High Courts11 Apr 2008Allowed
P. Sankaramma Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 4 ALD 122 : (2008) 3 ALT 584
Andhra Pradesh Intermediate Education Act, 1971 — Section 2, 2(8), 9, 9(2)Andhra Pradesh Intermediate Education Rules, 1971 — Rule 3(2)Education Act, 1982 — Section 99
High Courts11 Apr 2008Dismissed
District Collector and Another Vs Maddukuri Joga Rao and Others
Andhra Pradesh High Court · (2008) 4 ALD 691
Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts11 Apr 2008Dismissed
Alli Iylaiah Vs Alli Rajalaxmi and Others
Andhra Pradesh High Court · (2008) 04 AP CK 0031
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 15, 15(1), 5
High Courts11 Apr 2008
District Collector and Others Vs Andhra Pradesh Archaka Samakhya and Others
Andhra Pradesh High Court · AIR 2008 AP 150 : (2008) 4 ALD 1 : (2008) 3 ALT 421
Constitution of India, 1950 — Article 21Land Acquisition Act, 1894 — Section 17(3A)
High Courts10 Apr 2008Dismissed
Mohammed Abdul Rahman and Others Vs B. Manorama and Another
Andhra Pradesh High Court · (2008) 4 ALD 586 : (2008) 4 ALT 702
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 16, 22Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5(4)Evidence Act, 1872 — Section 58
High Courts10 Apr 2008Dismissed
J. Viswanatha Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 4 ALD 179 : (2008) 4 ALT 388
Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licence) Rules, 2005 — Rule 37, 56, 57Andhra Pradesh Excise Act, 1968 — Section 28, 29, 30, 31, 32
High Courts10 Apr 2008Allowed
Kandadai Tirumal Acharya and Others Vs Kandadai Venkatachari and Others
Andhra Pradesh High Court · (2008) 5 ALD 171 : (2008) 5 ALT 437
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(2)Evidence Act, 1872 — Section 68, 69, 90Limitation Act, 1963 — Article 118, 57
High Courts09 Apr 2008Dismissed
State of Andhra Pradesh Vs P. Kantilal Jain
Andhra Pradesh High Court · (2008) 6 ALD 296 : (2009) 3 ALT 200
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 14, 18, 5
High Courts09 Apr 2008
Andhra Sugars Limited Vs Labour Court and Others
Andhra Pradesh High Court · (2008) 4 ALD 527 : (2008) 3 ALT 770 : (2008) 118 FLR 689 : (2008) 3 LLJ 709
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts09 Apr 2008Allowed
Mohammad Jani Basha Vs Mrs. Mitra Tabacco Products and Another
Andhra Pradesh High Court · (2008) 4 ALD 519 : (2008) 4 ALT 9 : (2008) 118 FLR 613 : (2008) 3 LLJ 1022
Andhra Pradesh Shops and Establishments Act, 1988 — Section 40, 41Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 31, 31(2)Industrial Disputes Act, 1947 — Section 2A(2)
High Courts08 Apr 2008Dismissed
K. Tejaswarup Vs V. Veena
Andhra Pradesh High Court · (2009) 1 ALD 30 : (2008) 3 ALT 113
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A
High Courts04 Apr 2008Allowed
P. Sukanya Vs Chief Commissioner of Land Administration and Others
Andhra Pradesh High Court · (2008) 4 ALD 750 : (2008) 4 ALT 778
Andhra Pradesh (Telangana Area) Village Officers Service Rules, 1978 — Rule 73Andhra Pradesh Village Servant Service Rules, 2005 — Rule 19, 8, 8(3)Constitution of India, 1950 — Article 309
High Courts04 Apr 2008Dismissed
Surampudi Sudarsana Rao Vs Nanduri Venkata Seetha Ramanjaneyulu and Others
Andhra Pradesh High Court · (2008) 4 ALD 505 : (2008) 6 ALT 676
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts04 Apr 2008Dismissed
Amritha Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 233 : (2008) 3 ALT 563 : (2008) CriLJ 3123
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12(1), 13(1), 2, 3, 3(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 22(5), 226