High Courts24 Apr 2008Dismissed
D. Dharmaiah E. 113501 Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (2008) 5 ALD 8 : (2008) 3 ALT 670 : (2008) 118 FLR 693 : (2008) 3 LLJ 851
Industrial Disputes Act, 1947 — Section 2A(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 604 of 1,762
High Courts24 Apr 2008Allowed
Fayeem Khadri Vs Vanam Bharatamma and Others
Andhra Pradesh High Court · (2008) 5 ALD 199 : (2008) 4 ALT 644
High Courts23 Apr 2008Allowed
Divisional Signal and Telecommunication Engineer (Constn) II, South Central Railway and Another Vs Mohd. Jaffer and Another
Andhra Pradesh High Court · (2008) 4 ALD 598
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Apr 2008Dismissed
State Bank of Hyderabad Vs Dy. Commercial Tax Officer
Andhra Pradesh High Court · (2008) 4 ALD 473 : (2008) 4 ALT 583
Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987 — Section 11, 2, 20Andhra Pradesh Tax on Professions, Trades, Callings and Employments Rules, 1987 — Rule 24Banking Regulation Act, 1949 — Section 23
High Courts23 Apr 2008
Chairperson, Krishna District Lorry Owners Mutually Aided Co-operative Stores Ltd. Vs Y. China Sambasiva Rao and Another
Andhra Pradesh High Court · (2008) 4 ALD 652 : (2008) 119 FLR 338 : (2009) 2 LLJ 298
Industrial Disputes Act, 1947 — Section 2, 2A(2)
High Courts23 Apr 2008Allowed
P. Archana @ Atchamamba Vs Varada Siva Rama Krishna
Andhra Pradesh High Court · AIR 2008 AP 216 : (2008) 4 ALD 408 : (2008) 4 ALT 317 : (2008) 2 DMC 217
Dowry Prohibition Act, 1961 — Section 4, 6Family Courts Act, 1984 — Section 19(1), 19(2)Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts22 Apr 2008Allowed
Bethampudi Leela Kumari and Others Vs A.P. Social Welfare Residential Educational Institutions Society (Regd.) and Others
Andhra Pradesh High Court · (2008) 4 ALD 458
High Courts22 Apr 2008Allowed
S.R. Communication Systems Vs Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2008) 4 ALD 531 : (2008) 4 ALT 1
High Courts22 Apr 2008Allowed
Gram Panchayat and Another Vs Kanagala Gram Rajaka Abhivrudhi Samastha and Another
Andhra Pradesh High Court · (2008) 5 ALD 110 : (2008) 5 ALT 66
Andhra Pradesh Gram Panchayats (Amendment) Act, 1976 — Section 31(2)Andhra Pradesh Gram Panchayats Act, 1964 — Section 276, 35, 35(1), 45, 46Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 2, 3
High Courts22 Apr 2008
The Management of APSRTC Vs The Workmen of the APSRTC and Another
Andhra Pradesh High Court · (2008) 4 ALD 422 : (2008) 3 ALT 774 : (2009) 1 LLJ 439 : (2009) 1 SLR 297
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(4), 12(3), 18(1), 18(2)Payment of Bonus Act, 1965 — Section 10, 11, 12, 2(13), 2(4)
High Courts22 Apr 2008Dismissed
Peddamatam Siddamma and Others Vs M. Veeraiah
Andhra Pradesh High Court · (2008) 5 ALD 716
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 23, 3, 4, 5, 7
High Courts22 Apr 2008Dismissed
Ravada Yerranna (Died) per L.Rs. Vs Ravada Thammunaidu (Died) per L.Rs. and Others
Andhra Pradesh High Court · (2008) 4 ALD 59 : (2008) 3 ALT 468
Charitable and Religious Trusts Act, 1920 — Section 5(3)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Apr 2008
Barla Rami Reddy and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 3 ALD 752 : (2008) 3 ALT 336
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 10, 12(1), 12(2), 12(3), 12(4)Land Acquisition Act, 1894 — Section 12(2), 18, 36, 4, 4(1)Maharashtra Regional and Town Planning Act, 1966 — Section 37
High Courts21 Apr 2008Allowed
M. Ramaiah Vs The Singareni Collieries Company Ltd. and Others
Andhra Pradesh High Court · (2008) 4 ALD 696 : (2008) 5 ALT 21
High Courts21 Apr 2008Dismissed
Dr. Sarah Hithavachani and Another Vs Tirumala Tirupati Devasthanams and Another
Andhra Pradesh High Court · (2008) 4 ALD 420 : (2008) 4 ALT 791
High Courts21 Apr 2008
Depot Manager, APSRTC and Another Vs Vallabhaneni Ramu and Another
Andhra Pradesh High Court · (2008) 4 ALD 703 : (2008) 4 ALT 645 : (2008) 119 FLR 120
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts19 Apr 2008Dismissed
Azizunissa Begum and Another Vs Basheeruddin Babu Khan and Others
Andhra Pradesh High Court · (2008) 4 ALD 292 : (2008) 4 ALT 614
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 4, 8, 8(2), 8(6)Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts19 Apr 2008Dismissed
B. Ashok Kumar Vs Board of Intermediate Education and Another
Andhra Pradesh High Court · (2008) 4 ALD 521 : (2008) 4 ALT 12
High Courts19 Apr 2008Dismissed
M. Chandraiah and Another Vs C. Narayana and Another
Andhra Pradesh High Court · (2008) 4 ALD 695 : (2008) 4 ALT 421
Evidence Act, 1872 — Section 74, 76, 77
High Courts18 Apr 2008Allowed
K. Ashok Kumar Reddy Vs State of A.P.
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 995 : (2008) 2 ALT(Cri) 202 : (2008) CriLJ 2783
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 306, 415, 417, 420