COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 444 of 1,762

High Courts13 Oct 2011Allowed

Shaik Mohd. Rafi and another Vs The A.P. State Road Transport Corporation and others

Andhra Pradesh High Court · (2011) 10 AP CK 0001

Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 3

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High Courts12 Oct 2011Dismissed

The Tirumala Tirupati Devasthanam Tirupati and Another Vs C. Nagaraju

Andhra Pradesh High Court · (2012) 3 ALD 617 : (2012) 3 ALT 487

Constitution of India, 1950 — Article 311Specific Relief Act, 1877 — Section 14(1), 14B, 34, 42

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High Courts12 Oct 2011

J.V. Subba Raju and Others Vs Union of India and Others

Andhra Pradesh High Court · (2012) 1 ALT 492

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High Courts12 Oct 2011

Nageswara Chemicals and Drugs Pvt. Ltd., Hyderabad and another Vs Debts Recovery Tribunal, Hyderabad and others

Andhra Pradesh High Court · (2012) 2 ALD 697

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High Courts12 Oct 2011Dismissed

K. Murali, Formerly Manager, State Bank of Mysore, Mahendra Hills Branch, Secunderabad Vs The State of A.P.

Andhra Pradesh High Court · (2011) 10 AP CK 0052

Penal Code, 1860 (IPC) — Section 120B, 418, 420, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts12 Oct 2011Allowed

V. Chandraiah Vs Regional Transport Authority-cum-Appellate Authority to Registering Authority at Karimnagar and Others

Andhra Pradesh High Court · (2011) 10 AP CK 0049

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High Courts12 Oct 2011Dismissed

Sunanda Devi (died) per L. Rs. Vs D. Shiva Kumar and others

Andhra Pradesh High Court · (2012) 3 ALD 449 : (2012) 3 ALT 104

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 100, 11, 80, 96Hyderabad Municipal Corporation Act, 1955 — Section 447, 685

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High Courts12 Oct 2011Dismissed

M. Rajender Kumar and Others Vs Greater Hyderabad Municipal Corporation and Special Officer, The Asst. City Planner Town Planning Section, Circle No. 5 GMCH and Special Deputy Collector, (L.A)

Andhra Pradesh High Court · (2011) 10 AP CK 0043

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 17(4), 23(1)A, 23(2), 30

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High Courts12 Oct 2011Dismissed

M/s. Aquadev India Ltd. Vs Kode Basava Venkateswara Rao and another

Andhra Pradesh High Court · (2012) 1 ALT 699

Civil Procedure Code, 1908 (CPC) — Section 2(2)

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High Courts12 Oct 2011Dismissed

M/s Sri Laxmi Engineering Company, M/s R. Vidya Sagar Rao and M/s MRKR Constructions Private Limited Vs The Government of Andhra Pradesh and Others R.K.-Ratna Joint Venture Vs M/s. Sri Laxmi Engineering Company and Others

Andhra Pradesh High Court · (2011) 10 AP CK 0032

Constitution of India, 1950 — Article 14, 226

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High Courts12 Oct 2011Dismissed

K. Murali Vs The State of A.P.

Andhra Pradesh High Court · (2011) 10 AP CK 0019

Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2

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High Courts12 Oct 2011Dismissed

K. Murali, State Bank of Mysore, Mahendra Hills Branch Secunderabad Vs The State of A.P.

Andhra Pradesh High Court · (2011) 10 AP CK 0018

Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts12 Oct 2011Allowed

B. Ramanna Vs Revenue Divisional Officer, Dharmavaram, Anantapur District and another

Andhra Pradesh High Court · (2011) 6 ALT 200

Essential Commodities Act, 1955 — Section 6A

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High Courts11 Oct 2011Allowed

Yelidindi Ramalakshmi and others Vs Cheepuri Rambabu and another

Andhra Pradesh High Court · (2012) 4 ALT 717

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High Courts11 Oct 2011Allowed

B. Ramachandra Reddy and Others Vs The Secretary, A.P. Social Welfare Residential Educational Institutions Society and Others

Andhra Pradesh High Court · (2012) 1 ALT 152

Constitution of India, 1950 — Article 371D

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High Courts11 Oct 2011Dismissed

Yeruva Sayireddy Vs The State of A.P.

Andhra Pradesh High Court · (2011) 10 AP CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 307

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High Courts11 Oct 2011

National Insurance Co. Ltd., Hyderabad Vs Muthadi Laxmi and others

Andhra Pradesh High Court · (2012) 2 ALD 324

Motor Vehicles Act, 1988 — Section 170

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High Courts10 Oct 2011

Smt. Nawab Sultana and M.A. Hameed Vs Sri Babu Naik Pujari, Bailiff, Central Nazarath Section, City Small Causes Court, Hyderabad and Sri M. Chandrasekhar Goud

Andhra Pradesh High Court · (2012) 2 ALD 113 : (2012) 4 ALT 173

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High Courts10 Oct 2011Dismissed

M/s Venkateswara Granites Vs The Government of Andhra Pradesh and M/s Karunamayi Granites and Sri G. Devilal

Andhra Pradesh High Court · (2011) 10 AP CK 0035

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5), 35, 35A

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High Courts10 Oct 2011Dismissed

New India Assurance Co. Ltd., Anantapur Vs T. Padma and Others

Andhra Pradesh High Court · (2012) 2 TAC 475

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