High Courts27 Oct 2011Dismissed
B. Dadapeera Vs Revenue Divisional Officer, Anantapur, Anantapur District and another
Andhra Pradesh High Court · (2012) 1 ALT 516
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 442 of 1,762
High Courts27 Oct 2011Dismissed
Samanthula Venkata Narayan Reddy Vs Samanthula Dasaradha Rami Reddy and Samanthula Lakshmi Narayan Reddy
Andhra Pradesh High Court · (2012) 1 ALT 210
High Courts24 Oct 2011Dismissed
GVR Infra Projects Limited, Hyd. Vs Industrial Dev. Bank of India, Mumbai and Others
Andhra Pradesh High Court · (2011) 10 AP CK 0066
Constitution of India, 1950 — Article 226
High Courts24 Oct 2011
K. Krishna Goud Vs Superintendent of Proh. and Excise, Rajendra Nagar Division, Hyderabad, Ranga Reddy District and another
Andhra Pradesh High Court · (2012) 1 ALT 521
High Courts21 Oct 2011Allowed
The New India Assurance Company Ltd. Vs Palamoni Suresh and Another
Andhra Pradesh High Court · (2011) 10 AP CK 0038
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 146, 147, 147(1)
High Courts21 Oct 2011Allowed
A. Narasimha Vs The State of A.P. and The Joint Collector/Parson - in-Charge, The Sanjay Electrical Cooperative Society Ltd., (SCORE) Jogipet, Medak District
Andhra Pradesh High Court · (2011) 10 AP CK 0033
Andhra Pradesh Co-operative Societies Act, 1964 — Section 116, 79(A)(1)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 47Penal Code, 1860 (IPC) — Section 405, 409, 415, 420
High Courts21 Oct 2011Dismissed
Dudekula Mahboob Saheb Vs Dudekula Shahnaz Begum and others
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 86
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts21 Oct 2011
K.V. Harikumar Vs APSRTC, Anantapur District
Andhra Pradesh High Court · (2012) 4 ALD 241
Motor Vehicles Act, 1988 — Section 166
High Courts21 Oct 2011Allowed
Doppalapudi Venkata Subbamma and Another Vs Doppalapudi Ramaiah and Another Doppalapudi Ramanaiah and Another Vs Doppalapudi Adiseshamma
Andhra Pradesh High Court · (2012) 3 ALD 35 : (2012) 3 ALT 27
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Oct 2011Dismissed
Union of India And others Vs D.V. Ramana Rao And others
Andhra Pradesh High Court · (2011) 10 AP CK 0062
Constitution of India, 1950 — Article 16
High Courts20 Oct 2011Dismissed
Qual Core Logic Ltd. Vs Appellate Deputy Commissioner (CT), Hyderabad and Another
Andhra Pradesh High Court · (2012) 49 VST 47
Andhra Pradesh Value Added Tax Act, 2005 — Section 33, 9(2)Constitution of India, 1950 — Article 226
High Courts20 Oct 2011Allowed
Shaik Ayaz Vs Abdul Khader and The State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0010
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142
High Courts19 Oct 2011Dismissed
Sri Mohd. Iftequar Ahmed and Others Vs A.P. State Housing Board and The Competent Authority (Tribunal), Central Division, A.P. Housing Board, Gruhakalpa, Namapally Station Road, Hyderabad
Andhra Pradesh High Court · (2011) 10 AP CK 0063
Andhra Pradesh Housing Board Act, 1956 — Section 52, 52(1), 53, 56, 56(1)Andhra Pradesh Housing Board Rules, 1959 — Rule 23, 23(3), 34Constitution of India, 1950 — Article 226
High Courts19 Oct 2011
Marneni David Raju Vs Marneni Bala Shanthi and others
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 34
Protection of Women From Domestic Violence Act, 2005 — Section 18, 20, 23(2)
High Courts19 Oct 2011Allowed
The District Collector, Mahabubnagar Vs R. Venkataswamy Goud (died) and Another
Andhra Pradesh High Court · (2011) 10 AP CK 0040
Andhra Pradesh Land Encroachment Act, 1905 — Section 10(2), 6, 7Constitution of India, 1950 — Article 162Specific Relief Act, 1963 — Section 34
High Courts19 Oct 2011Allowed
Pallepu Poleswari Rao Vs Tammisetty Nageswara Rao and Others
Andhra Pradesh High Court · (2011) 10 AP CK 0029
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 89
High Courts19 Oct 2011Dismissed
Nangina Venkata Rao Vs State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0021
Penal Code, 1860 (IPC) — Section 302, 304, 325, 326, 34
High Courts19 Oct 2011Allowed
Commissioner of Central Excise Vs Sri Chaitanya Educational
Andhra Pradesh High Court · (2012) 25 STR 584 : (2012) 50 VST 58 : (2011) 38 VST 292
Central Excises and Salt Act, 1944 — Section 35F, 35GFinance Act, 1944 — Section 66, 67, 68, 73, 73(1)Finance Act, 1994 — Section 65(105)
High Courts19 Oct 2011
Sub Collector-cum-Land Acquisition Officer, Narsipatnam Vs Jagani Gangamma and others
Andhra Pradesh High Court · (2012) 4 ALD 600 : (2012) 4 ALT 48
Land Acquisition Act, 1894 — Section 10, 17(4), 4(1), 5A, 9(3)
High Courts18 Oct 2011Allowed
United India Insurance Co. Ltd., Suryapet Town, Nalgonda District Vs Madavarapu Anil and another
Andhra Pradesh High Court · (2012) 4 ALD 482
Motor Vehicles Act, 1988 — Section 147, 166