Andhra Pradesh Excise (Transportation of Maximum Quantity of Intoxicants) Rules, 1972 — Rule 3Andhra Pradesh Excise Act, 1968 — Section 34, 45, 46, 46(1), 46(2)

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High Courts05 Nov 2011Dismissed

Dannamaneni Anasurya Vs Borru Malladri and another

Andhra Pradesh High Court · (2012) 4 ALD 434

Motor Vehicles Act, 1988 — Section 166

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High Courts05 Nov 2011Allowed

E. Satyanarayana Reddy Vs The Regional Provident Fund Commissioner (Exemption) Barkatpura, Hyderabad, APSRTC and The Regional Manager, APSRTC Ranga Reddy Region, Hyderabad

Andhra Pradesh High Court · (2012) 2 ALD 44 : (2012) 2 ALT 433 : (2012) 135 FLR 765 : (2012) 4 LLJ 216

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A

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High Courts05 Nov 2011Dismissed

Khandrika Jagadeeshwara Sharma Vs Khandrika Chayanatha Sharma and Khandrika Annapoorna

Andhra Pradesh High Court · (2011) 11 AP CK 0100

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts05 Nov 2011Allowed

Somasundaram Memorial Social, Educational Rural Development Society Vs The A.P. State Road Transport Corporation

Andhra Pradesh High Court · (2011) 11 AP CK 0045

Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 32(1)

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High Courts05 Nov 2011Dismissed

Indian Hair Industries (P) Limited and 3 others Vs Tirumala Tirupati Devasthanams, Tirupati and 6 others

Andhra Pradesh High Court · (2011) 11 AP CK 0035

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 137, 153, 97Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 116, 117, 118, 118A, 118A(1)Constitution of India, 1950 — Article 14, 226

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High Courts04 Nov 2011Allowed

Karnakanti Gopi and others Vs K. Ramesh and another

Andhra Pradesh High Court · (2012) 2 ALD 330

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts04 Nov 2011Dismissed

B. Venkatramana Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 11 AP CK 0151

Evidence Act, 1872 — Section 113(B), 114, 32(1)Penal Code, 1860 (IPC) — Section 304(B)

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High Courts04 Nov 2011Allowed

Nanduri Satyanarayana Raju Vs Golla Subba Rao and The Senior Accounts Officer (P and C), Office of General Manager, Telecom District, BSNL Bhavan Vijayawada, Krishna District

Andhra Pradesh High Court · (2012) 2 ALT 260

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, Order 21 Rule 48(3), 151, 60Companies Act, 1956 — Section 617

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High Courts04 Nov 2011Dismissed

P. Dasharatha and others Vs Government of A.P. and others

Andhra Pradesh High Court · (2012) 2 ALD 522 : (2012) 2 ALT 390

Administrative Tribunals Act, 1985 — Section 19, 24Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 10Constitution of India, 1950 — Article 14, 16, 16(4), 16(4A), 21

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High Courts04 Nov 2011Allowed

P. Chandra Sekharam Vs State - A.C.B, Inspector of Police, KNR Range, Karimnagar

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 131

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 239Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 20, 7

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High Courts04 Nov 2011Dismissed

Smt. Veena Challa Vs A. Pandu Ranga Reddy and others

Andhra Pradesh High Court · (2011) 11 AP CK 0079

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(1), 11(2), 34, 34(1)

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