High Courts14 Nov 2011Dismissed
P.K. Doraiswamy and another Vs Mungamuru Haragopala Reddy @ Gopi
Andhra Pradesh High Court · (2012) 2 ALD 181
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 438 of 1,762
High Courts14 Nov 2011Dismissed
Thalagada Deevi Ramprasad Vs The District Collector, Krishna District at Machilipatnam and Others
Andhra Pradesh High Court · (2012) 2 EFLT 565
High Courts14 Nov 2011Dismissed
Smt. Naripeddi Nagavalli Devi and others Vs A.P. State Financial Corporation Limited and others
Andhra Pradesh High Court · (2011) 11 AP CK 0031
Andhra Pradesh State Financial Corporations Act, 1951 — Section 29, 31, 32, 32G
High Courts14 Nov 2011Dismissed
M/s. Hazmer Infracon India Pvt. Ltd. Vs V. Prabhakar Rao rep. by his G.P.A. A.V. Subba Rao
Andhra Pradesh High Court · (2012) 2 ALD 25 : (2012) 2 ALT 183
Transfer of Property Act, 1882 — Section 106
High Courts11 Nov 2011Allowed
Sri Ganesh Agro Services, Rayavaram, East Godavari District Vs Eastern Power Distribution Company of A.P., Limited, Visakhapatnam and others
Andhra Pradesh High Court · (2012) 4 ALT 734
High Courts11 Nov 2011
BHEL Middle Residents Welfare Society (Human Rights and Consumer Protection Cell) BHEL MIG 982, Hyderabad and Vemana Co-Op Andhra Pradesh Vemana(Reddy) Colony Serilingampally Municipality, Chandanagar, Ranga Reddy District Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 11 AP CK 0112
High Courts11 Nov 2011Dismissed
Devarapalli Malla Ready (died) and Others Vs Gadiyam Hanumayamma, Vaka Rathamma Reddy and Thummala Subbamma (died)
Andhra Pradesh High Court · (2012) 2 ALT 149
Hindu Succession Act, 1956 — Section 14(1)
High Courts11 Nov 2011Dismissed
M/s. MIC Electronics Limited Vs M/s. International Techno Media Pvt., Ltd. and another
Andhra Pradesh High Court · (2012) 3 ALD 180 : (2012) 1 ALT 527 : (2012) 3 ARBLR 313
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(3), 11(5), 11(6)Specific Relief Act, 1963 — Section 41
High Courts11 Nov 2011Allowed
Progressive Construction Limited Vs The Louis Berger Group Inc., Banjara Hills, Hyderabad and others
Andhra Pradesh High Court · (2011) 11 AP CK 0048
Arbitration and Conciliation Act, 1996 — Section 2, 7, 9
High Courts11 Nov 2011Allowed
Smt. Kunta Rajitha and Others Vs M. Jayapal Reddy and The New India Assurance Company Ltd.
Andhra Pradesh High Court · (2012) 2 ALD 2 : (2012) 2 ALT 45
High Courts11 Nov 2011Allowed
Shri Raghuram Cut Pieces Cloth Shop and Karri Vijaya Lakshmi Reddy Vs M/s. Adilakshmi Textiles and Others
Andhra Pradesh High Court · (2011) 11 AP CK 0036
High Courts11 Nov 2011Dismissed
M/s. MIC Electronics Limited Vs M/s. International Techno Media Pvt Ltd. and Mr. H.C. Sharma, S.E. (Retd)
Andhra Pradesh High Court · (2011) 11 AP CK 0023
Arbitration and Conciliation Act, 1996 — Section 11, 11(3), 11(5), 11(6), 12Specific Relief Act, 1963 — Section 41
High Courts10 Nov 2011Dismissed
Puvvula Siddaiah Vs The State of A.P.
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 917 : (2012) 1 ALT(Cri) 275
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 498A
High Courts10 Nov 2011
Karri Thirupathi Rao Vs The State of A.P.
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 951 : (2012) 2 ALT(Cri) 23
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts10 Nov 2011Dismissed
Pankaj Salva and another Vs Smt. V. Vijay Lakshmi
Andhra Pradesh High Court · (2012) 3 ALD 26
Transfer of Property Act, 1882 — Section 106
High Courts09 Nov 2011Dismissed
Dr. G. Umesh Vs Smt. A. Seetha Kumari and Others
Andhra Pradesh High Court · (2013) 3 ALD 710 : (2012) 2 ALT 271
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts09 Nov 2011Dismissed
T. Jyothi and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALT 9
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(i), 2(t), 32, 33
High Courts09 Nov 2011Dismissed
Smt. Malladi Harsha Rao Vs Jawaharlal Nehru Technological University, Kakinada and Sri Mittapalli Institute of Technology for Women
Andhra Pradesh High Court · (2011) 11 AP CK 0098
Constitution of India, 1950 — Article 41
High Courts09 Nov 2011Dismissed
Badhavath Bhagwan Naik @ Bhagwan @ Naik Vs The State
Andhra Pradesh High Court · (2012) 2 RCR(Criminal) 810
Penal Code, 1860 (IPC) — Section 420, 489A, 489B, 489C, 489D
High Courts09 Nov 2011Dismissed
Smt.D. Vijayalakshmi Vs T.K. Vijay Kumar
Andhra Pradesh High Court · (2011) 11 AP CK 0056
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Evidence Act, 1872 — Section 92, 92(1)Specific Relief Act, 1963 — Section 16(C)