High Courts10 Apr 2012Allowed
K. Yadagiri Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 1
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 408 of 1,762
High Courts09 Apr 2012Dismissed
A. Ramesh Babu Vs States of Andhra Pradesh, Rept by the Public Prosecutor, High Court of A.P., Hyderabad and M/s. Akshaya Gold Farms and Villas (India) Ltd.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 34 : (2012) 3 ALT(Cri) 72
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 405, 406, 420
High Courts09 Apr 2012Dismissed
P. Varun Goud, G. Surender Kumar, B. Shiva Kumar., Sanjay Gandhi Nagar. Qutubullapur Circle. GHMC. Hyderabad. Ragna Reddy District and G. Satyanarayana Vs The District Collector (Civil Supplies). Ranga Reddy District at Hyderabad and Others
Andhra Pradesh High Court · (2012) 5 ALD 366 : (2012) 4 ALT 664
High Courts09 Apr 2012Allowed
P. Nagaraju Vs The Revenue Divisional Officer Dharmavaram, Anantapur District. and Thasildar, Chennekothapalli Mandal, Anantapur District.
Andhra Pradesh High Court · (2012) 4 ALT 399
High Courts09 Apr 2012
Ambati Ramaiah Vs The Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 5 ALT 383
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23, 32Constitution of India, 1950 — Article 12, 19(1)(c), 226, 32Limitation Act, 1963 — Section 14
High Courts04 Apr 2012
Surisetti Lakshmi and others Vs The Government of A.P. and another
Andhra Pradesh High Court · (2012) 5 ALT 461
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(2), 4(1)
High Courts04 Apr 2012Allowed
Sri Vijaya Bhavani Adarsha Manila Mandali Sujatha Nagar by Pass Road, Ongole Vs The Commissioner of Endowments, Govt., of A.P., Tilak Road, Hyderabad and Others P. Ravindranath Vs The Govt., of A.P. and Others
Andhra Pradesh High Court · (2012) 4 ALT 211
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)
High Courts04 Apr 2012Allowed
J. Ramachandraiah Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 4 ALD 366
High Courts04 Apr 2012Dismissed
Chidella Venkateswarlu Vs Gurram Pushpa Latha and State
Andhra Pradesh High Court · (2012) 4 ALD 215 : (2012) 4 ALT 45
Evidence Act, 1872 — Section 45, 73
High Courts04 Apr 2012
Industrial Development Bank of India Ltd. and others Vs The Deputy Commissioner (Arrears Recovery Cell), Central Excise and Customs, O/o Chief Commissioner of Customs and Central Excise, Basheerbagh, Hyderabad and others
Andhra Pradesh High Court · (2012) 4 ALD 517 : (2012) 5 ALT 160 : (2012) 193 ECR 10 : (2012) 283 ELT 188 : (2013) 20 GSTR 499
Banking Regulation Act, 1949 — Section 2, 6, 6(1)Central Excises and Salt Act, 1944 — Section 11, 11E, 12Civil Procedure Code, 1908 (CPC) — Section 73
High Courts04 Apr 2012
P.K.D. Prasad Rao Vs Union of India and two others Vallepu Chinna Reddappa Vs The Union of India and another
Andhra Pradesh High Court · AIR 2013 AP 132 : (2012) 4 ALD 558 : (2012) 5 ALT 719
Constitution of India, 1950 — Article 19, 19(1)(g)Notaries Act, 1952 — Section 12, 13, 15, 2(b), 3
High Courts03 Apr 2012
V. Buchi Rajam and Others Vs The State of Andhra Pradesh and J.C.R.G.L.I.C. Tarnaka Hyderabad and Special Deputy Collector(F.A.C), Land Acquisition Department, S.C. Railway Karimnagar
Andhra Pradesh High Court · (2012) 4 ALD 442 : (2012) 5 ALT 114
Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6
High Courts03 Apr 2012Allowed
Syed Fathima Begum and 4-Ors. Vs Sangamesh Chidri and Another
Andhra Pradesh High Court · (2013) ACJ 941 : (2012) 5 ALT 277
Motor Vehicles Act, 1988 — Section 166
High Courts03 Apr 2012Dismissed
Gonipati Tatabbai Vs Manukonda Atchayamma and Gollamandala Sudarasanarao
Andhra Pradesh High Court · (2012) 3 ALD 702 : (2012) 4 ALT 404
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9, Order 39 Rule 7(1)
High Courts03 Apr 2012Allowed
Smt. N. Radhamma and others Vs The Secretary to Govt. Revenue Department, A.P. Secretariat Buildings, Hyderabad, The District Collector Kurnool District, The Revenue Divisional Officer Kurnool District, Kurnool and The Tahsildar cum Land Acquisition Officer Kurnool District, Kurnool.
Andhra Pradesh High Court · (2012) 04 AP CK 0090
High Courts03 Apr 2012
Smt. Fathima Begum and Others Vs Sangamesh Chidri and M/s. United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2012) 04 AP CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts03 Apr 2012
Dr. Desai Thippa Reddy Vs B. Naresh Kumar Reddy
Andhra Pradesh High Court · (2012) 04 AP CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151Conduct of Elections Rules, 1961 — Rule 73, 82Representation of the People Act, 1951 — Section 100(1), 101, 123, 86, 87
High Courts03 Apr 2012Dismissed
D. Sambasiva Rao Vs Manyam Veera Venkata Satyanarayana
Andhra Pradesh High Court · (2012) 4 ALT 393
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 2, Order 8 Rule 9
High Courts03 Apr 2012
D.Venkata Krishna Rao and Others Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2012) 4 ALD 144 : (2012) 6 ALT 379
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 13, 14, 19(1), 226, 227Waqf Act, 1995 — Section 16, 24, 27, 3(1), 3(r)
High Courts03 Apr 2012
Dr. M. Sarveshwar Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 3 ALD 632
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)