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Andhra Pradesh High Court judgments

35,240 judgments · page 407 of 1,762

High Courts13 Apr 2012Dismissed

M/s. Rohini Footwears and K. Rajesh Kumar Vs The Vijaya Bank, West Marredpally Branch, Hyderabad Dr. Sitapathi Rao Voleti and Dr. Mandapaka Maheswari Voleti Vs Authorized Officer, IDBI Bank Limited

Andhra Pradesh High Court · (2012) 4 ALT 32

Constitution of India, 1950 — Article 226Debts Recovery Tribunal Act, 1993 — Section 34(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(2), 13(4)
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High Courts11 Apr 2012

Sri Umesh Kumar IPS Vs The State of Andhra Pradesh and 7 Others

Andhra Pradesh High Court · (2012) 4 ALT 437 : (2012) 3 ALT(Cri) 19

All India Services (Conduct) Rules, 1968 — Rule 15, 16, 16(1), 16(2), 16(3)All India Services (Leave Travel Concession) Rules, 1975 — Rule 3, 3(1), 4All India Services (Medical Attendance) Rules, 1954 — Rule 2, 3(1), 4(1)
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