High Courts05 Oct 2026
M/s. P N. Reddy Infrastructure Pvt. Ltd. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0705
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
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Andhra Pradesh High Court judgments
35,381 judgments · page 30 of 1,770
High Courts05 Oct 2026
Shaik Basha Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2343
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts05 Oct 2026
Parthasarathi Krishna Vs The Andhra Pradesh Southern Power Distribution, Company Limited & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0707
Constitution of India-Article 226CPC-Section 151
High Courts05 Oct 2026
The Proddatur Cooperative House Building Society Ltd. Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0708
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts05 Oct 2026
Ganta Sowmya Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0709
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts05 Oct 2026Allowed
Perugu Prabhakar Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0711
Constitution of India-Article 226, 300-A, 32Constitution (Forty-fourth Amendment) Act, 1978Waqf Act, 1995-Section 6, 6(1), 7, 7(1), 7(5), 83(2)
High Courts05 Oct 2026Allowed
S Mohammad Ashraf & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0713
Registration Act, 1908-Section 22-A(1)(b), 22-AConstitution of India-Article 226, 14, 21CPC-Section 151
High Courts05 Oct 2026
Mr. Gopalam Satyanarayana & Ors. Vs Smt V Subbayamma Prakasam District & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 0714
Indian Penal Code-Section 304-ACPC-Order 41, Section 151
High Courts05 Oct 2026
Kurapati Vijaya Kumari & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0716
Constitution of India-Article 226, 14, 16, 21, 39(d), 43, 300-ACPC-Section 151Revised Pension Rules of 1980
High Courts05 Oct 2026
S. Krishnaiah Vs S S Lakshmi Another & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 0717
Indian Penal Code-Sections 338, 337 and 279Motor Vehicle Act-Sections 134 (a) and (b)CPC-Order 41
High Courts05 Oct 2026
M/s. Maytas Vasistha Varadhi Ltd. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0718
Letters Patent-Clause 15
High Courts05 Oct 2026
Y.S. Tajuddin Vs The State Of A P & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0719
Constitution of India-Article 226Wakf Act, 2025-Section 18, 40, 41CPC-Section 151
High Courts05 Oct 2026Dismissed
Dharmana Dharma Rao Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0720
Constitution of India-Article 226Andhra Pradesh Rights in Land and Pattadar Passbooks Act, 1971-Section 5B, 6, 9A.P. Rights in Land and Pattadar Pass Books Rules, 1989
High Courts05 Oct 2026
Kota Lakshmi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0721
Constitution of India-Article 226, 14, 21, 41, 46Maintenance and Welfare of Parents and Senior Citizens Act, 2007CPC-Section 151
High Courts05 Oct 2026
D. Srividhya Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · 2025 INSC 1458
Constitution of India-Article 226, 14, 21Revised BDS Course Regulations, 2007CPC-Section 151
High Courts05 Oct 2026
K. Gopal Reddy Vs Tirumala Tirupathi Devasthanam & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0724
Constitution of India-Article 226CPC-Section 151
High Courts05 Oct 2026
Attili Subbarao Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 0725
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020-Section 7-B, 8-AAndhra Pradesh Excise Act, 1968
High Courts05 Oct 2026
Kallam Siva Prabhakara Reddy Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0726
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts05 Oct 2026Dismissed
M.F.A. Vijaya Rani Vs State Of Ap & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0727
Constitution of India-Article 226, 14CPC-Section 151
High Courts05 Oct 2026
Manyam Durgarao Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 0728
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020-Section 7-B, 8-A, 8-B