COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 28 of 1,770

High Courts07 Oct 2026

Shaik Meeramma & Anr. Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0700

Andhra Pradesh Municipal Act, 1965-Sections 189, 191, 192, 360, 361Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151

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High Courts07 Oct 2026

Pattapu Yesubabu Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0723

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhitha, 2023-Sections 109(1), 118(1), 115(2), 351(2), 3(5)

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High Courts07 Oct 2026

Derangula Ramanjaneyulu & Ors. Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0735

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 303(2), 61(2), 3(5)Andhra Pradesh Forest (Amendment) Act, 2016-Sections 20(1)(c)(d), 20(1)(d)(i)(a), 29

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High Courts07 Oct 2026

Sree Sai MBA College Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0737

Constitution of India-Article 226, 14AICTE Act, 1987Andhra Pradesh Education Act, 1982

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High Courts07 Oct 2026

Bandaru Babu Rao & Ors. Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0738

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Section 108 read with 3(5)Protection of Children from Sexual Offences Act, 2012

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High Courts07 Oct 2026

Palaparthi Sridevi Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0739

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)

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High Courts07 Oct 2026

Palaparthi Sridevi Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0741

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(C)

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High Courts07 Oct 2026

V.S. Karthikeyan Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 0743

Constitution of India-Article 21, 226, 300ABharatiya Nyaya Sanhita-Sections 329(3), 324(4), 196(1)(a) r/w 3(5)Criminal Procedure Code 1973

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High Courts07 Oct 2026

Chirri Ashok Alias Ashok Kumar & Anr. Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0746

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Bharatiya Nyaya Sanhita, 2023-Sections 140(2), 127(2), 118(2) and 351(3) read with 3(5)

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High Courts07 Oct 2026

D Bhavani Siva Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0747

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 78(2), 137(2)Protection of Children from Sexual Offences Act, 2012-Section 12 read with Section 11

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High Courts07 Oct 2026

Shaik Zakeer Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0750

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 326(f), 326(g)

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High Courts07 Oct 2026

Balorda Kotibabu & Ors. Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0751

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(C), 8(c)

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High Courts07 Oct 2026

Sri Koppala Madhu Sudan & Ors. Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0753

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 118(2), 79, 351(2), 3(5)

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High Courts07 Oct 2026

Kandula Brahmaiah Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0756

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 498A read with Section 34Dowry Prohibition Act, 1961-Sections 3 and 4

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High Courts07 Oct 2026

Sandeep Kumar & Anr. Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 0804

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C.-Sections 437, 438, 439, 482Bharatiya Nyaya Sanhitha, 2023-Sections 318(4), 61(2) read with 3(5)

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High Courts07 Oct 2026

Neelapuram Chand Basha Vs The State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 10 AP CK 0806

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 353, 109, 120-B read with 34Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c) read with 20(b)

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High Courts07 Oct 2026