High Courts12 Oct 2026Disposed Of
Dr Pasala Veera Prathyusha & Anr. Vs Union Of India & Ors.
Andhra Pradesh High Court · 2025 INSC 117
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 26 of 1,770
High Courts12 Oct 2026Disposed Of
Shaik Munna Vs Union Of India & Ors.
Andhra Pradesh High Court · 2025 INSC 117
Constitution of India-Article 226, 19, 21, 300-ACPC-Section 151
High Courts12 Oct 2026
Rayala Padmaja Alias Rayidi Padmaja & Ors. Vs The State & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2209
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 175(3)Cr.P.C-Section 437, 438, 439, 482Bharatiya Nyaya Sanhita, 2023-Section 329(3), 120(1), 303(1), 75(1), 351(2), 109(1), 3(5)
High Courts12 Oct 2026
Araveeti Suresh Alias Araveti Suresh Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2208
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)Cr.P.C-Sections 437, 438, 439, 482, 41ABharatiya Nyaya Sanhita, 2023-Sections 316(3), 351(2), 74, 329(3)
High Courts12 Oct 2026Disposed Of
Yalamachili Jahnavi Vs Reserve Bank Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2206
Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts10 Oct 2026
Perivemula Venkateswarlu & Anr. Vs Mediga Anjaiah
Andhra Pradesh High Court · (2026) 10 AP CK 0766
Transfer of Property Act-Section 52CPC-Order XXI Rule 102BNS-Sections 243, 228, 229
High Courts09 Oct 2026
Vemireddy Vijayabhaskara Reddy Vs The Andhra Pradesh State Election Commission & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0703
Constitution of India-Article 226CPC-Section 151
High Courts09 Oct 2026
Gajjala Venkata Lakshmi & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0763
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts09 Oct 2026
Gopireddy Rama Linga Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0769
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts09 Oct 2026
Rajesh N Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 0771
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442
High Courts09 Oct 2026
Marupudi Surendranath & Ors. Vs The State Election Commission, Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0772
Constitution of India-Article 226, 14, 243ZARepresentation of the People Act, 1950-Sections 22, 23A.P. Municipal Corporations Act, 1955-Section 12(1), 12
High Courts09 Oct 2026
Dhulipalla Prasanna Vs The State Of A P & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0773
IPC-Sections 409, 420, 109Criminal Procedure Code-Section 397, 401, 378, 378(2), 378(3)CPC-Section 151
High Courts09 Oct 2026
Puvvada Swamy Vs The State Of Ap & Anr.
Andhra Pradesh High Court · 2025 INSC 278
Negotiable Instrument Act, 1881-Section 138Criminal Procedure Code, 1973-Section 372, 374(2), 378(4), 2(wa), 200BNSS-Section 413
High Courts09 Oct 2026
Karangula Sunil Kumar & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0881
Constitution of India-Article 226CPC-Section 151
High Courts09 Oct 2026
J Lakshmi Bhai Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0775
Constitution of India-Article 226, 14, 16, 300(A)CPC-Section 151
High Courts09 Oct 2026
Boya Ramanjini Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0776
Constitution of India-Article 226, 19(g), 21
High Courts09 Oct 2026Disposed Of
Sirapura Venkata Rama Rao Vs Karri Kameswara Rao & Anr.
Andhra Pradesh High Court · 2025 INSC 278
Negotiable Instrument Act, 1881-Section 138Criminal Procedure Code, 1973-Section 372, 374(2), 378, 378(4), 200, 2(wa)CPC-Section 151
High Courts08 Oct 2026Allowed
Arikatla Rajesh Reddy @ Rajesh Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 0740
Code of Criminal Procedure, 1973-Sections 437, 438, 439, 482, 195(1)(a)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 353, 188, 349, 350
High Courts08 Oct 2026
Kona Sankar Rao Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 0748
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 79, 115(2), 318(4), 351(2)Banning of Unregulated Deposit Schemes Act, 2019-Section 3, 7, 8, 21(1), 21(2), 21(3), 27, 29, 30
High Courts08 Oct 2026Dismissed
Triplex Agencies & Ors. Vs Hindustan Petroleum Corporation Ltd & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 0749
Constitution of India-Article 226CPC-Section 151