Companies Act, 1956 — Section 235, 237, 529, 529(1)(c), 529AProvincial Insolvency Act, 1920 — Section 28, 28(6), 35, 44(2), 47Workmens Compensation Act, 1923 — Section 14

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High Courts16 Sept 2014

P. Gopala Krishna Vs The Chairman and M.D. NMDC Ltd.

Andhra Pradesh High Court · (2015) 1 ALD 452

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High Courts16 Sept 2014

Commissioner of Income Tax-IV Vs Tilak Raj Kumar

Andhra Pradesh High Court · (2014) 369 ITR 180

Income Tax Act, 1961 — Section 260A, 68

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High Courts16 Sept 2014

Mekala Satyanarayana Vs Government of Telangana

Andhra Pradesh High Court · (2014) 6 ALT 433

Andhra Pradesh Prohibition Act, 1995 — Section 13

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High Courts15 Sept 2014Allowed

L. Pandu Ranga Reddy Vs Rajendra Sinhji Institute

Andhra Pradesh High Court · (2015) 3 ALD 633

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High Courts15 Sept 2014

Rajesh Babu Kancherla Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 268 : (2015) 3 ALT(Cri) 414

Criminal Procedure Code, 1973 (CrPC) — Section 457, 482

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High Courts15 Sept 2014

Visakhapatnam Stevedores Association Vs The Union of India

Andhra Pradesh High Court · (2014) 09 AP CK 0148

Income Tax Act, 1961 — Section 12

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High Courts15 Sept 2014

Visakhapatnam Stevedores Association Vs Union of India

Andhra Pradesh High Court · (2014) 369 ITR 371

Income Tax Act, 1961 — Section 115W, 115WL, 12

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High Courts15 Sept 2014

C. Surendran Vs Govt. of India

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 959 : (2016) 1 ALT(Cri) 106

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 41, 41A, 436, 437, 438Customs Act, 1962 — Section 104, 108, 11, 132, 135

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High Courts15 Sept 2014Disposed Off

K. Somasekhar Reddy Vs The State

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 181 : (2015) 3 Crimes 679

Contract Act, 1872 — Section 25Easements Act, 1882 — Section 2Government of India Act, 1935 — Section 72

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High Courts15 Sept 2014

Intelligence Officer, Narcotics Control Bureau Vs Shivakumar

Andhra Pradesh High Court · (2014) 3 ALT(Cri) 112

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136, 221Criminal Procedure Code, 1973 (CrPC) — Section 167, 293, 319, 397, 397(2)

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High Courts15 Sept 2014

Kasa Suresh and Others Vs Boodi Gayatri and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 108 : (2015) 3 ALT(Cri) 413

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109 376 417

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High Courts15 Sept 2014Partly Allowed

Muppalla Nanda Naga Ravi Sankar Vs Muppalla Radhika

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 419 : (2015) 3 ALT(Cri) 435

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19(4)

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High Courts15 Sept 2014

The A.P. Co-Op. Housing Societies Federation Limited Vs The A.P. State Consumer Disputes Redressal Commission

Andhra Pradesh High Court · AIR 2015 AP 59 : (2015) 6 ALT 368

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 115, 96Constitution of India, 1950 — Article 136, 226Consumer Protection Act, 1986 — Section 17, 17(a)(i), 17(b), 19, 21

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High Courts15 Sept 2014