High Courts12 Sept 2014
Gennex Laboratories Limited Vs Commercial Tax Officer, Somajiguda Circle and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 89
Central Sales Tax Act, 1956 — Section 9(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 237 of 1,763
High Courts12 Sept 2014
Satha Banaiah Vs The Colliery Manager
Andhra Pradesh High Court · (2015) 6 ALD 419 : (2016) 1 ALT 492
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts12 Sept 2014
Darapuneni Raj Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 280
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 326, 397Penal Code, 1860 (IPC) — Section 324, 325, 326
High Courts12 Sept 2014
V.K. Engineering Constructions Vs Union of India
Andhra Pradesh High Court · (2015) 1 ALD 296 : (2014) 6 ALT 147 : (2014) 4 ARBLR 564
Arbitration and Conciliation Act, 1996 — Section 31, 34, 37(1)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 8, 34Interest Act, 1978 — Section 3, 3(3)(a)(ii), 5
High Courts12 Sept 2014
Toddy Tappers Cooperative Society Vs The Prohibition
Andhra Pradesh High Court · (2015) 1 ALD 325 : (2014) 6 ALT 19
Andhra Pradesh Co-operative Societies Act, 1964 — Section 15-A, 16, 19, 43, 76Andhra Pradesh Excise Act, 1968 — Section 3, 72(2)(d), 72(2)(e)
High Courts12 Sept 2014Dismissed
T.G. Dinkar Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 301 : (2015) 2 Crimes 512 : (2015) 3 DMC 625 : (2015) 4 RCR(Civil) 613 : (2015) 4 RCR(Criminal) 535
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 12, 125(3), 18, 19, 20Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 28
High Courts12 Sept 2014Allowed
M.A. Rawoof Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 954 : (2014) 3 ALT(Cri) 250
Companies Act, 1956 — Section 159, 163, 610(3)Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 74
High Courts12 Sept 2014Disposed Off
A. Vidya Sagar Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 158 : (2015) 1 ALT(Cri) 269 : (2015) CriLJ 344 : (2015) 2 Crimes 558
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Hindu Marriage Act, 1955 — Section 25
High Courts12 Sept 2014
M. Vijaya Lakshmi Vs Kalanikethan Textilesand Jewells Private Limited
Andhra Pradesh High Court · (2015) 1 ALD 38 : (2015) 3 ALT 333
Evidence Act, 1872 — Section 91
High Courts11 Sept 2014
Trinethra Infra Ventures Ltd. Vs IFCI Ltd. and Others
Andhra Pradesh High Court · (2015) 1 ALD 202 : (2015) 2 BC 602
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts11 Sept 2014
United India Insurance Company Ltd. Vs B. Ramesh and Others
Andhra Pradesh High Court · (2015) 2 AnWR 237
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts11 Sept 2014Dismissed
K. Jayaraj Vs The Executive Officer
Andhra Pradesh High Court · (2014) 09 AP CK 0092
High Courts11 Sept 2014
B.V. Ramana Reddy Vs Ceylon and India General Mission Church Hindupur
Andhra Pradesh High Court · (2015) 2 ALD 183
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 151Stamp Act, 1899 — Section 36
High Courts11 Sept 2014
Cherlapalli Yellamma Vs Shaik Hussain
Andhra Pradesh High Court · (2014) 09 AP CK 0038
High Courts11 Sept 2014
M. Rama Rao Vs Sriram City Union Finance Ltd.
Andhra Pradesh High Court · (2015) 2 ALD 166 : (2014) 6 ALT 69 : (2015) 1 ARBLR 425 : (2015) 3 BC 166
Arbitration Act, 1940 — Section 36, 49Arbitration and Conciliation Act, 1996 — Section 2(e)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 115
High Courts11 Sept 2014
The State Vs K. Jaipal Reddy
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 333 : (2015) CriLJ 1586
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Sept 2014
The New India Assurance Company Limited Vs Voggani Chinna Venkataiah and Others
Andhra Pradesh High Court · (2015) 3 ALT 103
Motor Vehicles Act, 1988 — Section 147, 147 (1), 149, 166, 168Penal Code, 1860 (IPC) — Section 304-A
High Courts10 Sept 2014Dismissed
N. Purushotham Vs The Government of Telangana
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 596
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 115, 156, 156(3), 41, 41(1)Penal Code, 1860 (IPC) — Section 405, 406, 415, 420, 499
High Courts10 Sept 2014
Indian Oil Corporation Limited Vs Epuri Prithvisen Reddy
Andhra Pradesh High Court · (2015) 1 ALD 653 : (2015) 4 ALT 256
Transfer of Property Act, 1882 — Section 116
High Courts10 Sept 2014
The New India Assurance Co. Ltd. Vs M. Parvathamma
Andhra Pradesh High Court · (2015) 3 ACC 535 : (2015) ACJ 2046 : (2015) 1 ALD 171 : (2015) 2 ALT 75 : (2014) 143 FLR 1047 : (2015) LabIC 563 : (2014) 4 LLN 63
Workmens Compensation Act, 1923 — Section 3, 3(1), 4