High Courts01 Oct 1951
C. Narayana Vs Ram Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,810 of 1,815
High Courts26 Sept 1951
Hazari Vittal Vs Dhondi Emki Ramal
Andhra Pradesh High Court · AIR 1951 AP 39
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 33, 43
High Courts24 Sept 1951
Rama Ambaji Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 283 : (1953) CriLJ 1851
High Courts24 Sept 1951
Yakub Sab Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 42 : (1952) CriLJ 347
Criminal Procedure Code, 1898 (CrPC) — Section 248, 5
High Courts21 Sept 1951
Moosa Bhoy Vs V. Kristiah
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 8
High Courts19 Sept 1951
Gajar Chinna Hanumiha Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 6 : (1952) CriLJ 152
Hyderabad Cinematograph Act — Section 3, 4, 6
High Courts18 Sept 1951
Rajmallu and another Vs Goran Raj Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts18 Sept 1951
Tippa Reddy Vs Gondamma
Andhra Pradesh High Court · AIR 1952 AP 53 : (1952) CriLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Sept 1951
Abdul Munim Khan Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 145 : (1953) CriLJ 785
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1898 (CrPC) — Section 375, 428
High Courts17 Sept 1951
Desai Bhao Vs Karviram Gouda
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 65
High Courts12 Sept 1951
Sketna Dev Padmiah Vs Firm of Srigiri Venkiah and Others
Andhra Pradesh High Court · (1951) 09 AP CK 0008
Companies Act, 1956 — Section 4(2)Hyderabad Money Lenders Act, 1349 — Section 4(2)(7), 9Hyderabad Paper Currency Act — Section 15
High Courts04 Sept 1951
Abaji and Others Vs Hyderabad State
Andhra Pradesh High Court · AIR 1952 AP 55 : (1952) CriLJ 572
Penal Code, 1860 (IPC) — Section 302
High Courts04 Sept 1951
Hanmiah Vs Kori Kokanti Basappa and others
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts30 Aug 1951Dismissed
Shazada Qanum Vs Fakher Jung and Others
Andhra Pradesh High Court · AIR 1953 AP 6
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Evidence Act, 1872 — Section 32(5)
High Courts28 Aug 1951
Mohd. Maqdoom Madani and another Vs Chunilal
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Money Lenders Act, 1349 — Section 3, 3(5)
High Courts23 Aug 1951
Viswanatha and others Vs Fatima Bi
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Transfer of Property Act, 1351 — Section 58, 59
High Courts22 Aug 1951
The State of Hyderabad Vs Baquer Hussain
Andhra Pradesh High Court · (1952) CriLJ 352
Constitution of India, 1950 — Article 133, 134, 145
High Courts20 Aug 1951
G. Kistareddy and Others Vs Commr. of City Police
Andhra Pradesh High Court · AIR 1952 AP 36 : (1952) CriLJ 340
Constitution of India, 1950 — Article 226, 31