High Courts24 Oct 1957
KAKKIRALA RAMA RAO AND ANOTHER Vs Income Tax OFFICER, RAJAHMUNDRY CIRCLE.
Andhra Pradesh High Court · (1958) 33 ITR 457
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 25A, 46, 47, 48, 49
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,753 of 1,815
High Courts24 Oct 1957Allowed
Kakkirala Rama Rao and Another Vs Income Tax Officer
Andhra Pradesh High Court · (1958) 1 AnWR 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 49, Order 21 Rule 54, 80Income Tax Act, 1922 — Section 18A, 46(5A)
High Courts24 Oct 1957
Barrala Ramaswamy Vs Bhamidipati Satyanarayana and another
Andhra Pradesh High Court · AIR 1958 AP 309
Motor Vehicles Act, 1988 — Section 96
High Courts22 Oct 1957
In Re: Parchuri Adeshamma
Andhra Pradesh High Court · AIR 1958 AP 230 : (1958) CriLJ 475
Criminal Procedure Code, 1898 (CrPC) — Section 417Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts18 Oct 1957
In Re: Chinchoo Lingayya and Others
Andhra Pradesh High Court · (1958) CriLJ 1001
Penal Code, 1860 (IPC) — Section 109, 149, 395, 398
High Courts17 Oct 1957
Bapatla Venkata Subba Rao Vs Sikharam Ramakrishna Rao and Another
Andhra Pradesh High Court · AIR 1958 AP 322
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 14, 15
High Courts16 Oct 1957
Chunnilal Vs Amir Ahmedi Bee and another
Andhra Pradesh High Court · AIR 1958 AP 608
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 68
High Courts15 Oct 1957
Agnihotram Ananthacharyulu and Another Vs The Executive Officer, Sri Venugopalaswami Temple, Thotla Valluru, Vijayawada Taluk, and Others
Andhra Pradesh High Court · AIR 1958 AP 325
High Courts11 Oct 1957
ALAPATI RAMASWAMI Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · AIR 1958 AP 546 : (1959) 35 ITR 73
Evidence Act, 1872 — Section 114, 4Income Tax Act, 1961 — Section 66
High Courts11 Oct 1957
Somisetti Subbarayalu Setti and Others Vs Rangiah Chetty
Andhra Pradesh High Court · AIR 1958 AP 514 : (1958) CriLJ 1003
Penal Code, 1860 (IPC) — Section 109, 156, 200, 202, 380
High Courts09 Oct 1957
M. Raj Reddy Vs Shantamma
Andhra Pradesh High Court · AIR 1958 AP 532 : (1958) CriLJ 1006
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts08 Oct 1957
Gollapudi Pullayya Company Vs State of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · (1958) 1 AnWR 36 : (1958) 9 STC 24
High Courts08 Oct 1957
Cherukuru Krishnaiah Vs Rajah M.A. Muthiah Chettiar
Andhra Pradesh High Court · AIR 1958 AP 342
Civil Procedure Code, 1908 (CPC) — Section 60Contract Act, 1872 — Section 26
High Courts04 Oct 1957Dismissed
S. Allauddin Sahib and Company Vs Commercial Tax Officer
Andhra Pradesh High Court · (1958) 9 STC 14
Constitution of India, 1950 — Article 14, 286(1)
High Courts27 Sept 1957
In Re: Varikanti Ankanna
Andhra Pradesh High Court · AIR 1958 AP 120 : (1958) CriLJ 159
Provincial Insolvency Act, 1920 — Section 2, 22, 69
High Courts27 Sept 1957
P. Varalakshmamma Vs P. Bala Subrary Manyam and others
Andhra Pradesh High Court · AIR 1958 AP 157
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14
High Courts27 Sept 1957
In Re: Darla Ramadoss
Andhra Pradesh High Court · (1957) 09 AP CK 0009
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 403General Clauses Act, 1897 — Section 25, 26
High Courts27 Sept 1957
P. Seetharamayya and others Vs Mahalakshmamma and others
Andhra Pradesh High Court · AIR 1958 AP 103
High Courts25 Sept 1957Dismissed
Gorantla Butchaiah Chowdary and Others Vs State of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · (1958) 9 STC 104
High Courts25 Sept 1957
Gorantia Butchayya Chowdary and others Vs The State of Andhra (now Andhra Pradesh) and others
Andhra Pradesh High Court · AIR 1958 AP 294
Constitution of India, 1950 — Article 14, 226, 286, 286(1)(b)