Contract Act, 1872 — Section 19, 20, 22, 53Government of India Act, 1915 — Section 30, 30(1), 30(3)Government of India Act, 1935 — Section 175, 175(1), 175(3)

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High Courts09 Nov 1957

Gowri Thimma Reddy and Others Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1958 AP 318 : (1958) CriLJ 606

Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 494

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High Courts07 Nov 1957Dismissed

Macherlappa and Sons Vs Government of Andhra (Now Andhra Pradesh)

Andhra Pradesh High Court · AIR 1958 AP 371 : (1958) 9 STC 156

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High Courts07 Nov 1957

Jalasutram Annapurnamma Vs Jalasutram Ramakrishna Sastry

Andhra Pradesh High Court · AIR 1959 AP 49

Hindu Marriage Act, 1955 — Section 24, 28

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High Courts07 Nov 1957

Kalla Suryanarayana Vs President (Chairman of the Municipality), Khammameth

Andhra Pradesh High Court · AIR 1958 AP 405

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 99

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High Courts06 Nov 1957

Alapaty Ramamoorthy and others Vs Polisetti Satyanarayana

Andhra Pradesh High Court · AIR 1958 AP 550

Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 9

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High Courts05 Nov 1957

Palagani Veeraraghavulu and Others Vs The State and Another

Andhra Pradesh High Court · (1958) CriLJ 603

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 164, 173, 251Penal Code, 1860 (IPC) — Section 409

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High Courts05 Nov 1957

Adari Gangunaidu and Another Vs Lakkoju Narayanamurthy and Another

Andhra Pradesh High Court · AIR 1958 AP 351 : (1958) 1 AnWR 159 : (1958) CriLJ 730

Criminal Procedure Code, 1898 (CrPC) — Section 195, 392, 435, 476Penal Code, 1860 (IPC) — Section 10, 12, 13, 36, 37

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High Courts04 Nov 1957Dismissed

Pithapuram Taluk Tobacco, Cigars and Soda Merchants'' Union Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1958 AP 558 : (1958) 9 STC 723

Constitution of India, 1950 — Article 226

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High Courts31 Oct 1957

Vandrasi Pothanna and another Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 1958 AP 331

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High Courts31 Oct 1957

In Re: Shankerappa and Others

Andhra Pradesh High Court · (1958) CriLJ 733

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 226, 271

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High Courts30 Oct 1957

Raghavaraju Rangaraju and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1958 AP 375

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