COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,739 of 1,815

High Courts28 Nov 1958Allowed

In Re: Amba Rao

Andhra Pradesh High Court · AIR 1959 AP 235 : (1959) 1 AnWR 377 : (1959) CriLJ 558

Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 476, 476(1), 476APenal Code, 1860 (IPC) — Section 193, 420Railways Act, 1890 — Section 84

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High Courts28 Nov 1958Allowed

Kumari Akhtar Vs Admission Committee and Another

Andhra Pradesh High Court · AIR 1959 AP 493

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

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High Courts26 Nov 1958Dismissed

Padarthi Venkateswara Rao and Another Vs The Deputy Commissioner of Commercial Taxes and Another

Andhra Pradesh High Court · (1959) 10 STC 162

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High Courts26 Nov 1958Dismissed

In Re: Osaman Ali

Andhra Pradesh High Court · AIR 1959 AP 520 : (1959) CriLJ 1138

Criminal Procedure Code, 1898 (CrPC) — Section 222, 233, 234, 235, 236

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High Courts25 Nov 1958Allowed

State of Madras (Now The State of Andhra Pradesh) Vs Kasam Ayub

Andhra Pradesh High Court · (1959) 1 AnWR 402 : (1959) 10 STC 190

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High Courts25 Nov 1958

In Re: Dandamudi Sarojini Devi

Andhra Pradesh High Court · AIR 1960 AP 34

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts20 Nov 1958Dismissed

Akasam Surya Rao Vs Manthena Rama Raju

Andhra Pradesh High Court · AIR 1959 AP 495

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High Courts19 Nov 1958Dismissed

Mahant Narayana Dessjivaru Vs State of Andhra, Hyderabad and Others

Andhra Pradesh High Court · AIR 1959 AP 471

Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 13, 19, 226

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High Courts18 Nov 1958Dismissed

M. Yugandhra Rao Vs The Govt. of Andhra and Another

Andhra Pradesh High Court · AIR 1959 AP 506

Constitution of India, 1950 — Article 311

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High Courts18 Nov 1958Dismissed

Yuganadhara Rao M. Vs Government of Andhra (Health and Local Administration Department) and Another

Andhra Pradesh High Court · (1959) 2 LLJ 267

Constitution (Seventh Amendment) Act, 1956 — Article 308Constitution of India, 1950 — Article 226, 311, 311(2)

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High Courts17 Nov 1958Dismissed

Prasada Rao (J.V.) Vs South Eastern Railway, Waltair (By Dist. Traffic Superintendent and Another)

Andhra Pradesh High Court · (1959) 1 LLJ 551

Constitution of India, 1950 — Article 226, 311, 311(2)Railways Act, 1989 — Section 57

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High Courts17 Nov 1958Dismissed

J.V. Prasada Rao Vs District Traffic Superintendent, South Eastern Railway, Waltair and Another

Andhra Pradesh High Court · AIR 1959 AP 618

Constitution of India, 1950 — Article 311Railways Act, 1890 — Section 47E

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High Courts14 Nov 1958Allowed

Suryaprakasa Rao (A.) Vs Labour Court, Andhra Pradesh and Others

Andhra Pradesh High Court · (1959) 1 LLJ 241

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 7

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High Courts14 Nov 1958Dismissed

S. Chimpiraiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1959 AP 589 : (1959) CriLJ 1297

Criminal Procedure Code, 1898 (CrPC) — Section 207A(4), 207A(6), 510, 510(1), 510(2)

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High Courts14 Nov 1958

Public Prosecutor, (Andhra) Vs Bhavigadda Thimmiah and Others

Andhra Pradesh High Court · AIR 1959 AP 207 : (1959) CriLJ 431 : (1959) 10 STC 85

Andhra Pradesh General Sales Tax Act, 1957 — Section 10, 12B, 15, 16AConstitution of India, 1950 — Article 227

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High Courts13 Nov 1958

In Re: Narsiah and Others

Andhra Pradesh High Court · AIR 1959 AP 313 : (1959) CriLJ 689

Criminal Procedure Code, 1898 (CrPC) — Section 103, 342, 342A, 378, 429Penal Code, 1860 (IPC) — Section 300

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High Courts13 Nov 1958Dismissed

Panem Venkanarayana Sastry and Others Vs Rajupalli Chinna Yella Reddy

Andhra Pradesh High Court · AIR 1959 AP 256

Contract Act, 1872 — Section 35Specific Relief Act, 1877 — Section 25Transfer of Property Act, 1882 — Section 55(2)

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High Courts12 Nov 1958Dismissed

Pisupati Purnaiah Sidhanthi Vs Pisupati Satyanarayana Sidhanthi

Andhra Pradesh High Court · AIR 1959 AP 657 : (1959) CriLJ 1403

Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 182

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High Courts11 Nov 1958Allowed

Public Prosecutor (Andhra) Vs Bhavigadda Thimmaiah and Others

Andhra Pradesh High Court · (1958) 11 AP CK 0016

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High Courts08 Nov 1958

Mrs. Ratnamma Breganza Vs Abdul Khader Khureshi

Andhra Pradesh High Court · AIR 1959 AP 135 : (1959) 1 AnWR 157 : (1959) CriLJ 296

Bar Councils Act, 1926 — Section 10Legal Practitioners Act, 1879 — Section 13

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