COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,737 of 1,815

High Courts30 Jan 1959Dismissed

Mohammad Ghouse Vs State of Andhra Pradesh by its Chief Secretary, Secretariat, Hyderabad

Andhra Pradesh High Court · AIR 1959 AP 497

Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1953 — Rule 4, 4(1), 4(2), 5Constitution of India, 1950 — Article 227, 227(1), 235, 309, 310Public Servants (Inquiries) Act, 1850 — Section 3

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High Courts29 Jan 1959Dismissed

In Re: Gundla Narayana and Others

Andhra Pradesh High Court · AIR 1959 AP 387 : (1959) CriLJ 947

Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 133, 27, 9Penal Code, 1860 (IPC) — Section 395, 400

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High Courts28 Jan 1959Allowed

Sait Bolumal Dharmdas Firm, Bankers Vs Gollapudi Venkatachelapathi Rao and Another

Andhra Pradesh High Court · AIR 1959 AP 612

Evidence Act, 1872 — Section 92, 94, 95Transfer of Property Act, 1882 — Section 8

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High Courts28 Jan 1959

JONNALAGADDA YEDUKONDALA RAO Vs COMMISSIONER OF Income Tax, HYDERABAD.

Andhra Pradesh High Court · (1959) 36 ITR 485

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High Courts27 Jan 1959Dismissed

R. Deshpande Vs Muttam Reddy and Others

Andhra Pradesh High Court · AIR 1961 AP 180

Andhra Pradesh (Telangana Area) Forest Act, 1355 — Section 32Hyderabad Forest Rules, 1355 — Rule 24(1)Representation of the People Act, 1951 — Section 7

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High Courts23 Jan 1959

Gulam Mustafa Vs District Judge, Nalgonda

Andhra Pradesh High Court · AIR 1959 AP 432

Civil Procedure Code, 1908 (CPC) — Section 115Legal Practitioners Act, 1879 — Section 13, 14, 32

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High Courts22 Jan 1959

In Re: Polisetti Lakshmayya

Andhra Pradesh High Court · (1959) 1 LLJ 556

Minimum Wages Act, 1948 — Section 18, 2, 22, 26

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High Courts20 Jan 1959Allowed

Tadepalli Kutumba Rama Sastry Vs Seetepalli Dakshina Murthy and Others

Andhra Pradesh High Court · AIR 1960 AP 178

Contract Act, 1872 — Section 38, 39, 55

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High Courts20 Jan 1959Dismissed

V. Kameswararao and Others Vs M. Hemalathammarao and Others

Andhra Pradesh High Court · AIR 1959 AP 596

Contract Act, 1872 — Section 62, 65Specific Relief Act, 1877 — Section 19

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High Courts16 Jan 1959

G. K. PADMARAJU Vs COMMISSIONER OF Income Tax, HYDERABAD.

Andhra Pradesh High Court · (1959) 37 ITR 365

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High Courts16 Jan 1959Dismissed

Potharaju Pardhasaradhi Rao being minor by guardian and adoptive mother Papayamma Vs Potharaju Srinivasa Sarma and Others

Andhra Pradesh High Court · AIR 1959 AP 512

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High Courts12 Jan 1959

K.V. Sethuraman Vs Union of India (UOI)

Andhra Pradesh High Court · AIR 1960 AP 151 : (1960) CriLJ 307

Criminal Law (Amendment) Act, 1952 — Section 8, 8(3)Criminal Procedure Code, 1898 (CrPC) — Section 350Prevention of Corruption Act, 1947 — Section 5(1), 5(2)

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High Courts09 Jan 1959