High Courts17 Sept 1959
Commercial and Industrial Bank Ltd. Vs Afzal Ali Khan and Others
Andhra Pradesh High Court · AIR 1960 AP 319
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49Court Fees Act, 1870 — Article 1
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,729 of 1,815
High Courts15 Sept 1959Dismissed
Jupudi Sesharatnam and Others Vs The Gift Tax Officer, Palacole, West Godavari Dt.
Andhra Pradesh High Court · AIR 1960 AP 115 : (1960) 38 ITR 93
Constitution of India, 1950 — Article 245, 246, 254Gift Tax Act, 1958 — Section 46
High Courts15 Sept 1959Allowed
Rambala Mulaswami and Others Vs G. Sreeramamurti and Others
Andhra Pradesh High Court · AIR 1960 AP 520
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts14 Sept 1959Dismissed
Chandravati Bai (died) by Legal representative Kishen Das Vs Chaganlal deceased by legal representative Mangilal and Others
Andhra Pradesh High Court · AIR 1962 AP 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts11 Sept 1959Dismissed
Gogineni Satyanarayana Rao Vs T.S. Rao, District Panchayat Officer, Kammam and Another
Andhra Pradesh High Court · AIR 1960 AP 337
Osmania University Act, 1959 — Section 17
High Courts11 Sept 1959Partly Allowed
Vadrevu Annapurnamma Vs Vadrevu Bhima Sankararao and Others
Andhra Pradesh High Court · AIR 1960 AP 359
Evidence Act, 1872 — Section 5, 75Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts11 Sept 1959Dismissed
J.N. Eranna Rao Vs Vitta Dodda Hanumanthappa Subbayya Setty and Co. Bellary and Adoni by Partner Vitta Anjaneya
Andhra Pradesh High Court · AIR 1960 AP 331
Evidence Act, 1872 — Section 114, 32(2), 34
High Courts10 Sept 1959Allowed
Wangapally Latchiah Vs Peddi Laxmiah and Another
Andhra Pradesh High Court · AIR 1960 AP 272
High Courts10 Sept 1959Allowed
Bandi Lakshmamma Vs Janne Achamma
Andhra Pradesh High Court · AIR 1960 AP 516
Guardians and Wards Act, 1890 — Section 17(3)
High Courts07 Sept 1959Dismissed
In Re: Kudumula Mahanandi Reddi and Others
Andhra Pradesh High Court · AIR 1960 AP 141
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 299, 300, 304
High Courts04 Sept 1959Allowed
Public Prosecutor, Andhra Pradesh Vs T. Amrath Rao and Others
Andhra Pradesh High Court · AIR 1960 AP 176 : (1960) CriLJ 452
General Clauses Act, 1897 — Section 3(18)Press and Registration of Books Act, 1867 — Section 1, 21, 3
High Courts02 Sept 1959
Dr. K. Ramachandran represented by his natural father, power-of-attorney-holder K. Sampath Chetty Vs Commissioner, Hyderabad Municipal Corporation, Hyderabad
Andhra Pradesh High Court · AIR 1960 AP 603 : (1960) 1 AnWR 113
Constitution of India, 1950 — Article 19(1), 226Hyderabad Municipal Corporation Act, 1956 — Section 450, 636
High Courts02 Sept 1959
Vijaya Commercial Bank Ltd. Vs Nadella Sivaramakrishnayya and Others
Andhra Pradesh High Court · (1961) 1 AnWR 291 : (1961) 31 CompCas 468
Banking Companies Act, 1949 — Section 45
High Courts01 Sept 1959Dismissed
Vakati Venkatasubba Reddi Vs Pelleti Pitchamma and Others
Andhra Pradesh High Court · AIR 1960 AP 263 : (1960) ALT 383 : (1960) 1 AnWR 203
High Courts01 Sept 1959Allowed
The Public Prosecutor Vs Natakala Janakirama Chetty and Another
Andhra Pradesh High Court · (1959) 10 STC 568
Penal Code, 1860 (IPC) — Section 40
High Courts01 Sept 1959Allowed
Katam Virupakshiah and Others Vs Matam Sivalingaiah and Others
Andhra Pradesh High Court · AIR 1960 AP 540
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 43 Rule 1, 107, 115Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts28 Aug 1959
Chittoor Public Transport Service Company Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1959) 2 LLJ 709
High Courts28 Aug 1959Allowed
Akella Venkata Suryanarayanamurthy Vs Nandigam Lakshmi Narayana
Andhra Pradesh High Court · AIR 1960 AP 544 : (1960) 1 AnWR 29
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(1), 144, 2(2)Transfer of Property Act, 1882 — Section 53
High Courts27 Aug 1959
Venkataswami (R.) Vs Director of Commerce and Industries and Another
Andhra Pradesh High Court · (1959) 2 LLJ 702
Constitution of India, 1950 — Article 311
High Courts26 Aug 1959
Sri Rajah Malludora Vs Rajah Yanumula Suryanarayana and Others
Andhra Pradesh High Court · (1960) 2 LLJ 281
Civil Procedure Code, 1908 (CPC) — Section 141, 144Constitution of India, 1950 — Article 226