High Courts05 Nov 1959Dismissed
Sriram Venkata Subbarao and Son Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1960) 11 STC 646
Constitution of India, 1950 — Article 286
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,727 of 1,815
High Courts05 Nov 1959Dismissed
Firm, Sree Rama Coconut Co., by its Secretary P.V. Jagannadham Patnaik, Kanchili, Srikakulam District and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1961 AP 138
Constitution of India, 1950 — Article 254(1)
High Courts05 Nov 1959Dismissed
Ramdayal Gasiram and Sons Vs Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 1960 AP 502
Constitution of India, 1950 — Article 286(2)Contract Act, 1872 — Section 178, 182Hyderabad General Sales Tax Act, 1950 — Section 18, 2
High Courts04 Nov 1959Dismissed
Koppula Surareddy (died) and Others Vs Koppula Venkata Subbareddi and Others
Andhra Pradesh High Court · AIR 1960 AP 368
Succession Act, 1925 — Section 106
High Courts03 Nov 1959Allowed
Md. Hussain Faisi and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1960 AP 405
Penal Code, 1860 (IPC) — Section 420Transfer of Property Act, 1882 — Section 55(1)
High Courts29 Oct 1959Dismissed
The State of Andhra Vs Chippada Govaraiah and Others
Andhra Pradesh High Court · (1960) 11 STC 207
High Courts29 Oct 1959Allowed
Jalli Venkataswamy Vs The Correspondent, Kasturiba Gandhi Basic Senior School, Konetipuram and Others
Andhra Pradesh High Court · AIR 1961 AP 178
High Courts29 Oct 1959Allowed
Gajula Bapaiah and Others Vs Velavala Subbaiah and Others
Andhra Pradesh High Court · AIR 1960 AP 507
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts28 Oct 1959Dismissed
Rajah Malraju Venkata Rama Kondal Rao Bahadur Zamindar Varu Vs Rani Rajyalakshmi Papayamma Rao Zamindarini Garu
Andhra Pradesh High Court · AIR 1960 AP 509
Succession Act, 1925 — Section 113
High Courts27 Oct 1959Allowed
Public Prosecutor Vs C.D. Naidu and Others
Andhra Pradesh High Court · AIR 1960 AP 367 : (1960) CriLJ 887
Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162, 173, 173(4)
High Courts23 Oct 1959Dismissed
Velaga Narayana Rao and Others Vs The Deputy Commercial Tax Officer
Andhra Pradesh High Court · (1960) 11 STC 145
Constitution of India, 1950 — Article 286
High Courts23 Oct 1959Dismissed
Mareddi Venkata Rami Reddy Vs Mareddi Adinarayana Reddy and Others
Andhra Pradesh High Court · AIR 1960 AP 271
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts23 Oct 1959
Public Prosecutor (Andhra Pradesh) Vs Narkidimilli Srirambhadrayya and Others
Andhra Pradesh High Court · AIR 1960 AP 282 : (1960) CriLJ 569
Criminal Procedure Code, 1898 (CrPC) — Section 39(1)General Clauses Act, 1897 — Section 15Prevention of Food Adulteration Act, 1954 — Section 12, 20, 9
High Courts23 Oct 1959
Pilla Satyanarayana Vs Vadaparthi Ramabrahmam
Andhra Pradesh High Court · AIR 1960 AP 230
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts22 Oct 1959
In Re: K. Rama Rao
Andhra Pradesh High Court · AIR 1960 AP 441 : (1960) CriLJ 1181
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 415, 416
High Courts22 Oct 1959Allowed
Komirineni Basavayya Vs Official Receiver, West Godavari, Eluru
Andhra Pradesh High Court · AIR 1960 AP 458
Civil Procedure Code, 1908 (CPC) — Section 60(1)Provincial Insolvency Act, 1920 — Section 2(2), 5(1)
High Courts21 Oct 1959Dismissed
Kondisetti Anjaiah Vs T. Lakshmaiah
Andhra Pradesh High Court · AIR 1961 AP 15 : (1960) 2 LLJ 434
Workmens Compensation Act, 1923 — Section 3
High Courts20 Oct 1959Allowed
Duvvuru Balasubramanya Reddy minor by guardian Varalakshamma Vs Duvvuru Munuswami Reddy and Others
Andhra Pradesh High Court · AIR 1960 AP 305
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 16
High Courts19 Oct 1959
Nannapaneni Venkata Subba Rao Vs Thummala Bhujangayya (died) and Others
Andhra Pradesh High Court · AIR 1960 AP 412
Evidence Act, 1872 — Section 13Hindu Succession Act, 1956 — Section 3(1)
High Courts17 Oct 1959Dismissed
Sri Raja Kakarlapudi Venkata Sudarsana Sundara Narasayyamma Garu (died) and Others Vs Andhra Bank Ltd., Vijayawada and Others
Andhra Pradesh High Court · AIR 1960 AP 273
Contract Act, 1872 — Section 172, 176, 177Specific Relief Act, 1877 — Section 42Succession Act, 1925 — Section 211, 213