A.R. Sethumadhavan, Proprietor, Central Cafe, Visakhapatnam and Others Vs Visakhapatnam Municipality and Another
Andhra Pradesh High Court · AIR 1964 AP 280
COURT ARCHIVE
36,291 judgments · page 1,688 of 1,815
Andhra Pradesh High Court · AIR 1964 AP 280
Andhra Pradesh High Court · AIR 1964 AP 266 : (1964) 15 STC 676
Andhra Pradesh High Court · AIR 1964 AP 373
Andhra Pradesh High Court · AIR 1964 AP 291 : (1964) 9 FLR 365
Andhra Pradesh High Court · AIR 1964 AP 232 : (1964) 1 AnWR 47 : (1964) CriLJ 513 : (1964) 9 FLR 388
Andhra Pradesh High Court · AIR 1964 AP 261
Andhra Pradesh High Court · AIR 1964 AP 226 : (1964) CriLJ 507
Andhra Pradesh High Court · AIR 1964 AP 216
Andhra Pradesh High Court · AIR 1964 AP 170
Andhra Pradesh High Court · AIR 1964 AP 162
Andhra Pradesh High Court · AIR 1964 AP 357
Andhra Pradesh High Court · AIR 1964 AP 158
Andhra Pradesh High Court · (1963) 2 LLJ 493
Andhra Pradesh High Court · AIR 1964 AP 363 : (1963) 2 LLJ 488
Andhra Pradesh High Court · AIR 1964 AP 284
Andhra Pradesh High Court · AIR 1964 AP 545
Andhra Pradesh High Court · AIR 1964 AP 247
Andhra Pradesh High Court · AIR 1964 AP 185
Andhra Pradesh High Court · AIR 1965 AP 33
Andhra Pradesh High Court · AIR 1964 AP 498