High Courts17 Sept 1963Dismissed
Tekumalla Rama Rao Vs Durga Suryanarayana and Others
Andhra Pradesh High Court · AIR 1964 AP 256
Contract Act, 1872 — Section 23Motor Vehicles Act, 1939 — Section 112, 59, 59(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,687 of 1,815
High Courts17 Sept 1963
Chittoor Transport Co. (Pr.) Ltd. Vs Income Tax Officer, Chittoor
Andhra Pradesh High Court · AIR 1965 AP 196 : (1965) 55 ITR 159
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 10(2), 35(11)Income Tax Act, 1961 — Section 2(47)
High Courts13 Sept 1963Dismissed
Mirza Majaf Ali Khan and Another Vs The Assistant Controller of Estate Duty, Hyderabad
Andhra Pradesh High Court · AIR 1964 AP 332 : (1964) 52 ITR 16
Estate Duty Act, 1953 — Section 2(16), 3(1), 5, 6Hyderabad Solar Jung Estate (Administration) Regulation, 1358 — Section 3A, 4
High Courts10 Sept 1963
Tirumareddi Rajarao and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1965 AP 388
Limitation Act, 1908 — Section 14
High Courts09 Sept 1963Allowed
Ambati Pitchamma Vs Jaladamis Veeraswami Naidu alias Mugieh (died) Jaladanki Dosaratharama Naidu
Andhra Pradesh High Court · AIR 1964 AP 272
High Courts09 Sept 1963
In Re: Salem
Andhra Pradesh High Court · AIR 1964 AP 271 : (1964) 1 ALT 227
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 15, 20, 22, 22(1)
High Courts06 Sept 1963Dismissed
Hafeezunnisa Begum and Others Vs Income Tax Officer, B-III, B. Ward, Hyderabad
Andhra Pradesh High Court · AIR 1964 AP 342 : (1964) 54 ITR 643
Income Tax Act, 1961 — Section 16(3), 64
High Courts06 Sept 1963Dismissed
In Re: Chidra Lingamurthy and Others
Andhra Pradesh High Court · AIR 1964 AP 248 : (1964) CriLJ 634
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195, 207, 207A(7), 208Penal Code, 1860 (IPC) — Section 193, 195(1), 463, 471
High Courts06 Sept 1963Allowed
Taduri Gopala Krishna Rao and Others Vs Kodey Narayya (died) Kode Gangarao and Another
Andhra Pradesh High Court · AIR 1964 AP 528
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13, 16Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 111
High Courts04 Sept 1963Allowed
N.P. Chengalraya Naidu Vs G.N. Pattabhi Reddi
Andhra Pradesh High Court · AIR 1964 AP 164
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Penal Code, 1860 (IPC) — Section 191Representation of the People Act, 1951 — Section 83, 83(1)
High Courts03 Sept 1963Allowed
The State of Andhra Pradesh Vs Gathala Abhishekam and Others
Andhra Pradesh High Court · AIR 1964 AP 450
Evidence Act, 1872 — Section 114Government Grants Act, 1895 — Section 3
High Courts30 Aug 1963
In Re: Kondepudi Ramam
Andhra Pradesh High Court · (1964) CriLJ 126
Penal Code, 1860 (IPC) — Section 302, 53, 53A
High Courts29 Aug 1963Allowed
State of Andhra Pradesh Vs Isukapalli Gangaraju and Others
Andhra Pradesh High Court · AIR 1964 AP 485
Limitation Act, 1908 — Article 120, 62
High Courts29 Aug 1963Allowed
Syed Mohiddin (died) and Another Vs Abdul Rahim and Others
Andhra Pradesh High Court · AIR 1964 AP 260
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Aug 1963Dismissed
Salvari Vishwanadham Vs Mankali Venkatamma
Andhra Pradesh High Court · AIR 1964 AP 388
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(3)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Aug 1963Dismissed
Narra Lingayya Vs Revenue Divisional Officer, Narsaraopet and Others
Andhra Pradesh High Court · AIR 1964 AP 433
Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 3(1), 4(1), 6, 6(1), 65Constitution of India, 1950 — Article 226
High Courts21 Aug 1963
S. Imam Peer Khadri Nooredaria Vs S. Khadija Bi and Others
Andhra Pradesh High Court · AIR 1965 AP 18
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 213
High Courts21 Aug 1963Dismissed
Puthota Chinnamma Vs The Regional Deputy Director of Public Instruction, Guntur and Another
Andhra Pradesh High Court · AIR 1964 AP 277
Constitution of India, 1950 — Article 226, 26, 30
High Courts20 Aug 1963Dismissed
Bogam Papamma and Another Vs Kamatnam Lakshmamma
Andhra Pradesh High Court · AIR 1964 AP 297
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Evidence Act, 1872 — Section 115, 68Transfer of Property Act, 1882 — Section 8
High Courts19 Aug 1963Dismissed
Kolaparti Venkatareddi Vs Kolaparti Peda Venkatachalam
Andhra Pradesh High Court · AIR 1964 AP 465
Andhra Pradesh (Andhra Area) Hereditary Village Offices Act, 1895 — Section 3(1), 3(4), 5Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6