High Courts10 Feb 1965
R. Narapa Reddy Vs Jagarlamudi Chandramouli and Others
Andhra Pradesh High Court · AIR 1967 AP 219 : (1967) CriLJ 984
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,675 of 1,815
High Courts08 Feb 1965Allowed
Prodduturi Veereswara Rao Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1966 AP 20 : (1967) 63 ITR 717
Income Tax Act, 1922 — Section 10(2)
High Courts05 Feb 1965
YAGGINA VEERARAGHAVULU AND MAVULETI SOMARAJU and CO. Vs COMMISSIONER OF Income Tax, A. P.
Andhra Pradesh High Court · (1966) 62 ITR 528
Income Tax Act, 1922 — Section 22(2), 66(2)
High Courts05 Feb 1965Dismissed
Tiguti Venkata Peddiraju and Another Vs Balireddi Appanna and Others
Andhra Pradesh High Court · AIR 1966 AP 80 : (1966) CriLJ 256
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 435, 439
High Courts02 Feb 1965
Muppala Venkata Subbayya Vs Desiraju Venkata Krishna Sarma
Andhra Pradesh High Court · AIR 1967 AP 44
Contract Act, 1872 — Section 62
High Courts28 Jan 1965Allowed
Central Glass Factory (Madras) Firm Vs Special Commercial Tax Officer and Another
Andhra Pradesh High Court · (1967) 20 STC 69
Constitution of India, 1950 — Article 226Revenue Recovery Act, 1890 — Section 4
High Courts28 Jan 1965
Sri Rajah Velugoti Rangamannar Krishna Yachendra Bahadur Varu and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1966 AP 121
Evidence Act, 1872 — Section 106
High Courts28 Jan 1965
Pindukuru Balarami Reddy Vs Jaladanki Venkatasubbaiah and Another
Andhra Pradesh High Court · AIR 1965 AP 386
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1Limitation Act, 1908 — Section 5
High Courts27 Jan 1965
Devi Chand Vs Collector of Central Excise, Hyderabad, Andhra Pradesh
Andhra Pradesh High Court · AIR 1965 AP 415 : (1965) 2 AnWR 102 : (1965) CriLJ 602
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 124Penal Code, 1860 (IPC) — Section 107
High Courts25 Jan 1965Allowed
P. Jayanidhi and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1966 AP 30
M.B.B.S. Examination Revised Rules — Rule 5Osmania University Revised Charter, 1947 — Section 25, 26(2), 27, 28
High Courts25 Jan 1965Dismissed
Pingali Sivakumar and Others Vs Doli Sivaiah and Others
Andhra Pradesh High Court · AIR 1966 AP 14
Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 93Limitation Act, 1963 — Section 31, 5
High Courts22 Jan 1965Dismissed
Kolli Eranna and Others Vs Bellamkonda Thimmaiah and Others
Andhra Pradesh High Court · AIR 1966 AP 184
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4(1)Stamp Act, 1899 — Article 45, 2(15), 36
High Courts20 Jan 1965Allowed
Sri Vadrevu Venkappa Rao Vs The Commissioner of Gift-tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1966 AP 83 : (1974) 95 ITR 313
Gift Tax Act, 1958 — Section 2, 5(1)
High Courts20 Jan 1965
Chinna Ram Reddy (Died) Venkat Reddy and Others Vs Kishta Reddy
Andhra Pradesh High Court · AIR 1965 AP 471
Limitation Act, 1908 — Article 120, 124, 131
High Courts20 Jan 1965
M. Gurunatha Rao Vs B. Ramamurthy
Andhra Pradesh High Court · AIR 1965 AP 479
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8, Order 9 Rule 9
High Courts19 Jan 1965Dismissed
The Public Prosecutor Vs K.V. Subba Rao and Others
Andhra Pradesh High Court · AIR 1966 AP 77 : (1966) CriLJ 253 : (1966) 18 STC 35
Central Sales Tax (Andhra Pradesh) Rules, 1957 — Rule 14A, 14A(1), 14A(2), 14A(5), 14A(6)Constitution of India, 1950 — Article 20(1)
High Courts18 Jan 1965
B. Balaiah Vs Chandoor Lachaiah
Andhra Pradesh High Court · AIR 1965 AP 435
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts13 Jan 1965
CORINGA CO. LTD. Vs COMMISSIONER OF Income Tax, A. P.
Andhra Pradesh High Court · (1965) 2 AnWR 433 : (1966) 62 ITR 523
Income Tax Act, 1961 — Section 10, 12, 2
High Courts12 Jan 1965
Katta Lakshmayya Vs Labour Court and Another
Andhra Pradesh High Court · (1966) 1 LLJ 813
Industrial Disputes Act, 1947 — Section 10, 33C
High Courts08 Jan 1965
Mohd. Moinuddin Vs Mir Ahmed Ali
Andhra Pradesh High Court · AIR 1965 AP 409 : (1965) 2 AnWR 78
Contract Act, 1872 — Section 185, 25