High Courts17 Jun 1965Dismissed
R. Suryanarayanarao (died) by R. Bala Tripura Sunderamma and Others Vs Sunkara Rajeshwari and Others
Andhra Pradesh High Court · AIR 1966 AP 269
Civil Procedure Code, 1908 (CPC) — Section 11, 97
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,673 of 1,815
High Courts17 Jun 1965
Chaluvadi Balaiah Vs Central Government and the Union of India and Others
Andhra Pradesh High Court · AIR 1967 AP 51
Civil Procedure Code, 1908 (CPC) — Section 9, 96Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17, 49
High Courts16 Jun 1965Allowed
Alla Basavapunnareddy Vs Kalaga Krishnayya and Others
Andhra Pradesh High Court · AIR 1966 AP 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 65, 47Evidence Act, 1872 — Section 95, 97
High Courts15 Jun 1965
Manikam Reddy and Others Vs Yamani and Others
Andhra Pradesh High Court · AIR 1966 AP 63 : (1966) CriLJ 248
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts14 Jun 1965
Pisipati Punnakotiah (died) and Others Vs Kallapalli Kolikamba and Others
Andhra Pradesh High Court · AIR 1967 AP 83
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 114, 88
High Courts11 Jun 1965Allowed
Vissamseth Chandra Narasimham Vs Ramdayal Rameswaralal and Others
Andhra Pradesh High Court · AIR 1966 AP 134
Arbitration Act, 1940 — Section 14(2), 2, 31(1)
High Courts16 Apr 1965
BHUPATHIRAJU NARASIMHARAJU Vs COMMISSIONER OF GIFT-TAX, ANDHRA PRADESH.
Andhra Pradesh High Court · (1966) 59 ITR 178
High Courts16 Apr 1965
Bhupatiraju Narasimha Raju Vs The Commissioner of Gift Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1966 AP 39
Gift Tax Act, 1958 — Section 2, 26, 3, 6
High Courts16 Apr 1965
Natarajan (R.) and Others Vs Regional Assistant Commissioner of Labour and Others
Andhra Pradesh High Court · (1966) 1 LLJ 310
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 12, 14, 17
High Courts16 Apr 1965
In Re: S. Seshagirirao
Andhra Pradesh High Court · AIR 1966 AP 137 : (1966) CriLJ 512
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 6, 4, 4(1)Andhra State Act, 1953 — Section 32Character Act, 1861 — Section 9
High Courts16 Apr 1965Dismissed
Kallappa Vs Sangamma
Andhra Pradesh High Court · AIR 1966 AP 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 42 Rule 1, Order 42 Rule 2, Order 43 Rule 1
High Courts16 Apr 1965Allowed
Bank of Chittoor Ltd., Chittoor by its Manager Sri V.R. Doraiswami Ayyar Vs P. Narasimhulu Naidu and Others
Andhra Pradesh High Court · AIR 1966 AP 163
Contract Act, 1872 — Section 148, 149, 176
High Courts09 Apr 1965Allowed
Veluri Sitaramasastry and Others Vs Isukapalli Sundaramma and Others
Andhra Pradesh High Court · AIR 1966 AP 173
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 45 Rule 2, Order 47 Rule 1, Order 47 Rule 5
High Courts07 Apr 1965Dismissed
The State of Andhra Pradesh Vs Rajah Ram Janardhana Krishna Rangarao Bahadur Varu and Others
Andhra Pradesh High Court · AIR 1966 AP 233 : (1966) 36 CompCas 950
Companies Act, 1913 — Section 20, 229, 230Transfer of Property Act, 1882 — Section 48
High Courts06 Apr 1965
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Narayanal Darak, Hyderabad
Andhra Pradesh High Court · AIR 1967 AP 177 : (1967) 63 ITR 546
Income Tax Act, 1922 — Section 26
High Courts05 Apr 1965Dismissed
Abburi Rangamma Vs Chitrapu Venupurnachandra Rao and Others
Andhra Pradesh High Court · AIR 1966 AP 325
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1965Partly Allowed
Mrs. Gajarabai M. Patny and Others Vs Patny Transport (Private) Ltd., Secunderabad
Andhra Pradesh High Court · AIR 1966 AP 226
Companies Act, 1913 — Section 153CCompanies Act, 1956 — Section 397, 398
High Courts31 Mar 1965Dismissed
Soorneedi Sathiraju and Others Vs Batchu Venkata Rao,
Andhra Pradesh High Court · AIR 1966 AP 154
Contract Act, 1872 — Section 60
High Courts31 Mar 1965Allowed
Inuganti Sobhanadrirao and Another Vs Muthangi Jaggayya and Others
Andhra Pradesh High Court · AIR 1966 AP 92
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 4(1), 88
High Courts31 Mar 1965Allowed
J. Shamdas Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1967) 19 STC 412
Andhra Pradesh General Sales Tax Act, 1957 — Section 8, 9(1)