Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39(1), 39(4)Life Insurance Corporation Act, 1956 — Section 49Penal Code, 1860 (IPC) — Section 409

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High Courts20 Dec 1967

D.V. Narasimham Vs State

Andhra Pradesh High Court · AIR 1969 AP 271 : (1969) CriLJ 1016

Criminal Procedure Code, 1898 (CrPC) — Section 162, 367Evidence Act, 1872 — Section 101, 104, 106Penal Code, 1860 (IPC) — Section 161, 165

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High Courts13 Dec 1967

K. Janardhan Reddy and Another Vs The VIth City Magistrate Criminal Court, Hyderabad and Others

Andhra Pradesh High Court · AIR 1969 AP 150 : (1969) 2 ALT 110 : (1969) CriLJ 644

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts12 Dec 1967

MAHADEO JALAN Vs COMMISSIONER OF WEALTH-TAX, ASSAM.

Andhra Pradesh High Court · (1968) 69 ITR 170

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High Courts07 Dec 1967

Chinnappareddigari Pedda Muthylareddy Vs Chinnappareddigari Venkatareddy and Others

Andhra Pradesh High Court · AIR 1969 AP 242 : (1969) 1 APLJ 3

Registration Act, 1908 — Section 17, 49

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High Courts06 Dec 1967

Paidimarri Balasubba Chetty and Sons Vs Jutur Reddiya and Others

Andhra Pradesh High Court · AIR 1969 AP 446 : (1970) 1 AnWR 225

Provincial Insolvency Act, 1920 — Section 11, 27, 28, 28(4), 36, 36

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High Courts05 Dec 1967Dismissed

Mohammed Abdul Rasheed Khan Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1968 AP 364

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 10, 37, 42, 42(1)Constitution of India, 1950 — Article 226, 309, 311, 320Hyderabad Cadre and Recruitment Rules — Rule 1

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High Courts03 Dec 1967

Shimoga Oil Mills Vs Sri Radhakrishna Oil Mills Kadiri and Others

Andhra Pradesh High Court · AIR 1969 AP 263

Civil Procedure Code, 1908 (CPC) — Section 41Limitation Act, 1908 — Article 182

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High Courts01 Dec 1967

Tripurani Vodavalli Tayaru Vs Official Receiver, West Godavari and D. Kodandaramamurthy

Andhra Pradesh High Court · AIR 1969 AP 143

Stamp Act, 1899 — Section 24

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High Courts30 Nov 1967Dismissed

N. Pullayya Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (1968) 21 STC 291

Constitution of India, 1950 — Article 14, 19, 226, 31

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High Courts30 Nov 1967Dismissed

P. Bhupathi Reddy and Others Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 1968 AP 307

Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 26(2)Constitution of India, 1950 — Article 309, 311, 311(2)States Reorganisation Act, 1956 — Section 115

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High Courts29 Nov 1967

Kalagara Rama Tulasamma Vs Subhadaya Publications Ltd.

Andhra Pradesh High Court · AIR 1969 AP 207

Civil Procedure Code, 1908 (CPC) — Section 38, 39Companies Act, 1913 — Section 164, 199, 200, 201, 3(1)

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High Courts24 Nov 1967

Torsion Products Ltd. and Another Vs Director of Industries, Hyderabad and Others

Andhra Pradesh High Court · AIR 1969 AP 374

Constitution of India, 1950 — Article 226, 31

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High Courts24 Nov 1967

K. Venkata Subbayya Vs District Collector, Chittoor and Another

Andhra Pradesh High Court · AIR 1969 AP 381

Constitution of India, 1950 — Article 225, 226Limitation Act, 1908 — Article 182, 183

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High Courts24 Nov 1967

In Re: P. Bapanaiah

Andhra Pradesh High Court · AIR 1970 AP 47 : (1970) CriLJ 199

Constitution of India, 1950 — Article 14, 20(2), 21, 22, 351(1)Criminal Procedure Code, 1898 (CrPC) — Section 260, 262(2), 403, 5(2)Customs Act, 1962 — Section 135, 135(2)

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High Courts23 Nov 1967

Bandi Naidu Vs Pavuluri Ramanujiah and Others

Andhra Pradesh High Court · AIR 1969 AP 22

Constitution of India, 1950 — Article 226

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