COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,652 of 1,815

High Courts08 Mar 1968

R. Satyanarayana and Others Vs Saidayya and Others

Andhra Pradesh High Court · AIR 1969 AP 151

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 123, 123(1)(B), 79, 82, 86

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High Courts06 Mar 1968

Associated Transport Co. Vs V. Hanumantha Rao and Another

Andhra Pradesh High Court · (1970) 2 LLJ 167

Employees Compensation Act, 1923 — Section 12, 13, 19, 2, 3

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High Courts05 Mar 1968

Pulim Chenchi Reddy and Others Vs Mungamuri Sivarami Reddy and Others

Andhra Pradesh High Court · AIR 1968 AP 388 : (1968) CriLJ 1645

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147, 148(1), 148(3)

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High Courts04 Mar 1968

Andhavarapu Sreeramamurthy and Others Vs Government of Andhra Pradesh, Home Department, Hyderabad and Others

Andhra Pradesh High Court · AIR 1969 AP 225

Motor Vehicles Act, 1939 — Section 47(1)

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High Courts04 Mar 1968

In Re: Pallela Ramara and Others

Andhra Pradesh High Court · (1969) CriLJ 1453

Penal Code, 1860 (IPC) — Section 20, 300, 302, 304, 323

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High Courts28 Feb 1968

Basti Ram Narain Das Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1969 AP 227

Minimum Wages Act, 1948 — Section 3(1), 3(3), 5

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High Courts27 Feb 1968

Samanthapudi Surannamukhi Vs Samanthapudi Virupakshamma

Andhra Pradesh High Court · AIR 1969 AP 23

Civil Procedure Code, 1908 (CPC) — Section 60Limitation Act, 1963 — Section 21(1)Provincial Insolvency Act, 1920 — Section 28(5)

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High Courts27 Feb 1968

K. Panchakshara Reddy Vs N. Krishna Reddy

Andhra Pradesh High Court · AIR 1969 AP 67

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17

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High Courts26 Feb 1968

G. Krishna Rao and Others Vs The First Additional Gift Tax Officer, Guntur

Andhra Pradesh High Court · AIR 1970 AP 126 : (1968) 70 ITR 812

Constitution of India, 1950 — Article 19(1), 246, 248, 372(1)Gift Tax Act, 1958 — Section 15(3), 2, 22, 23, 24Registration Act, 1908 — Section 17

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High Courts23 Feb 1968Allowed

K. Papi Reddi Vs P. Lakshmi Narayana and Another

Andhra Pradesh High Court · AIR 1968 AP 381

Criminal Procedure Code, 1898 (CrPC) — Section 247, 417(3)Gram Panchayat Act — Section 98

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High Courts23 Feb 1968

P. Thimmappa Vs P. Chinna Thimmappa and Others

Andhra Pradesh High Court · AIR 1969 AP 222 : (1969) 1 APLJ 103 : (1969) CriLJ 852

Criminal Procedure Code, 1898 (CrPC) — Section 247, 417, 417(3), 423

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High Courts23 Feb 1968

K. Papi Reddi Vs P. Lakshmi Narayana, Manager, Sri Lakshmi Narasimha Swamy Temple and Another

Andhra Pradesh High Court · (1968) CriLJ 1644

Criminal Procedure Code, 1898 (CrPC) — Section 247, 417

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High Courts21 Feb 1968Allowed

Public Prosecutor Vs C.B. Thyagarajan

Andhra Pradesh High Court · AIR 1968 AP 362 : (1968) CriLJ 1570 : (1969) 2 LLJ 209

Factories Act, 1948 — Section 85(1), 85(2), 92

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High Courts21 Feb 1968

Gandi Satyanarayana and Another Vs Jarabla Hansli and Others

Andhra Pradesh High Court · (1970) CriLJ 778

Criminal Procedure Code, 1898 (CrPC) — Section 169, 173

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High Courts19 Feb 1968

Manne Venkatanarayana Vs Tivari Yagna Prasad (died) and Others

Andhra Pradesh High Court · AIR 1969 AP 335

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13, 3

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High Courts16 Feb 1968

In Re: Somiah and Others

Andhra Pradesh High Court · (1969) 1 APLJ 23 : (1970) CriLJ 618

Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 109, 381, 408, 409, 414

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High Courts16 Feb 1968

Illapu Nookalamma Vs Illapu Simchachalam

Andhra Pradesh High Court · AIR 1969 AP 82 : (1971) 2 APLJ 339

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3

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High Courts15 Feb 1968

COMMISSIONER OF WEALTH-TAX, ASSAM Vs JOHARMAL MURLIDHAR.

Andhra Pradesh High Court · (1968) 69 ITR 165

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High Courts14 Feb 1968

Somasundaram (P.) Vs Labour Court and Another

Andhra Pradesh High Court · (1970) 1 LLJ 558

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High Courts14 Feb 1968

Branch Manager, Hindustan General Insurance Co. Ltd. Vs M. Saramma

Andhra Pradesh High Court · AIR 1969 AP 390

Motor Vehicles Act, 1939 — Section 110A, 110B, 96(1), 96(2)

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